High Courts07 Jul 1997
Commissioner of Income Tax Vs Hansa Agency (P.) Ltd.
Punjab And Haryana At Chandigarh · (1998) 230 ITR 272
Income Tax Act, 1961 — Section 35B, 35B(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 38 of 85
High Courts07 Jul 1997
Madan Lal @ Maddi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 734
High Courts07 Jul 1997
COMMISSIONER OF INCOME TAX Vs HANSA AGENCIES (P) LTD.
Punjab And Haryana At Chandigarh · (1997) 143 CTR 162
Income Tax Act, 1961 — Section 35B
High Courts04 Jul 1997Dismissed
Lal Chand Balwant Rai Vs Chaudhry Jhandu (Deceased) through his Legal Representatives
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 558 : (1997) 117 PLR 353 : (1997) 3 RCR(Civil) 652
Usurious Loans Act, 1918 — Section 3
High Courts04 Jul 1997Allowed
Max India Ltd. Vs Unicoat Tapes (P.) Ltd.
Punjab And Haryana At Chandigarh · (1998) 94 CompCas 405
Companies Act, 1956 — Section 433, 434
High Courts04 Jul 1997
Court on its own motion Vs Baljinder Singh
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 816 : (1997) 4 RCR(Criminal) 154
High Courts04 Jul 1997
Daljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 82
High Courts04 Jul 1997Allowed
State Bank of India Vs Ram Kumar and Another
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 13 : (1998) 1 CivCC 13 : (1997) 117 PLR 571 : (1998) 1 RCR(Civil) 109
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Section 34
High Courts04 Jul 1997Dismissed
Mohd. Ali Vs Azad Mohd.
Punjab And Haryana At Chandigarh · (1998) 118 PLR 476 : (1997) 4 RCR(Civil) 217
Limitation Act, 1963 — Section 4, 5Representation of the People Act, 1951 — Section 100
High Courts04 Jul 1997Dismissed
Anil Bhatia Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 138
Constitution of India, 1950 — Article 226Haryana Affiliated Colleges (Security of Service) Act, 1979 — Section 16(1), 16A, 2Haryana Affiliated Colleges (Security of Service) Rules, 1980 — Rule 2
High Courts03 Jul 1997Allowed
United India Insurance Co. Ltd. Vs Parkash Kaur
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 609 : (1997) 4 RCR(Civil) 163
Evidence Act, 1872 — Section 65, 7Motor Vehicles Act, 1939 — Section 95(2)
High Courts03 Jul 1997
COMMISSIONER OF INCOME TAX Vs MRS. SANGYA JAIN.
Punjab And Haryana At Chandigarh · (1998) 147 CTR 134 : (1998) 98 TAXMAN 278
Income Tax Act, 1961 — Section 115C, 115E, 256
High Courts03 Jul 1997Dismissed
Kala alias Karanail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 160
Criminal Procedure Code, 1973 (CrPC) — Section 311, 386, 482, 540Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Jul 1997
Commissioner of Income Tax Vs Sangya Jain
Punjab And Haryana At Chandigarh · (1998) 232 ITR 666
Income Tax Act, 1961 — Section 115C, 115E, 256
High Courts03 Jul 1997
Harpal Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 3 LLR 260 : (1997) 2 PLJ 687 : (1998) 2 RCR(Civil) 411
High Courts03 Jul 1997
Tarlok Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 589
High Courts03 Jul 1997Dismissed
Environment Society of India and Another Vs Administrator, Chandigarh Administration, Union Territory and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 94 : (1998) 1 ILR (P&H) 15 : (1997) 117 PLR 239 : (1997) 3 RCR(Civil) 557
Constitution of India, 1950 — Article 226
High Courts03 Jul 1997
Brij Raj Singh Vs Lakhi Ram
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 585
High Courts03 Jul 1997Dismissed
Harbans Singh Vs Firm Sunder Mal Sat Pal
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 589 : (1997) 117 PLR 882
High Courts03 Jul 1997Dismissed
The Tata Iron and Steel Company Ltd. Vs The General Manager, Northern Railway and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 886 : (1997) 4 RCR(Civil) 242