High Courts15 Jul 1997
Krishan Pal Singh Chauhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 17 : (1997) 4 RCR(Criminal) 683
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 36 of 85
High Courts15 Jul 1997
Padam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 172
High Courts15 Jul 1997
Commissioner of Income Tax Vs Golden Engineering Works
Punjab And Haryana At Chandigarh · (2002) 256 ITR 774
Income Tax Act, 1961 — Section 22, 256, 28
High Courts15 Jul 1997Dismissed
Amar Chand Dudeja Vs Kako Devi
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 464 : (1998) 1 DMC 440 : (1998) 1 RCR(Criminal) 10
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Jul 1997
Sangam Cold Storage Ice Factory Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 96 TAXMAN 225
Income Tax Act, 1961 — Section 254, 254(2), 256(1), 261
High Courts15 Jul 1997
COMMISSIONER OF INCOME TAX Vs GOLDEN ENGG. WORKS
Punjab And Haryana At Chandigarh · (1998) 148 CTR 336
Income Tax Act, 1961 — Section 256, 40
High Courts14 Jul 1997
Arjun Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 893
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Jul 1997Allowed
Chand Kaur (Died) through LRs. Vs Swaran Singh and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 447 : (1998) 1 CivCC 251 : (1998) 118 PLR 299 : (1997) 4 RCR(Civil) 390
Limitation Act, 1963 — Section 17
High Courts14 Jul 1997
Commissioner of Wealth-tax Vs Hira Lal Mehra
Punjab And Haryana At Chandigarh · (1999) 235 ITR 561
High Courts14 Jul 1997
Niranjan Singh Vs Smadh Bawa Prem Dass
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 152
High Courts14 Jul 1997
Joginder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 639 : (1998) 1 RCR(Criminal) 54
High Courts14 Jul 1997Dismissed
State of Haryana and Others Vs Nathu Singh and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 247
High Courts14 Jul 1997
The New India Assurance Co. Limited Vs Simmar Singh, Driver and Others
Punjab And Haryana At Chandigarh · (1997) 2 ACC 623 : (1999) ACJ 80 : (1997) 117 PLR 320 : (1997) 4 RCR(Civil) 695
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147
High Courts14 Jul 1997Dismissed
Surat Singh Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 458
Constitution of India, 1950 — Article 226
High Courts14 Jul 1997Dismissed
Baldev Singh Gajneja and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 416 : (1998) 1 RCR(Civil) 185
High Courts11 Jul 1997
Nirmal Singh alias Manbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 1008 : (1997) 3 RCR(Criminal) 714
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 299(2), 313, 343Evidence Act, 1872 — Section 8
High Courts11 Jul 1997
Kashmir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 653
High Courts11 Jul 1997
Rao Om Parkash Engineer Vs Narender Singh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Civil) 542
High Courts10 Jul 1997
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 175
High Courts10 Jul 1997
Kailash Chand Vs Narinder Kumar
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 633