High Courts22 Jul 1997
Prem Rattan Wadhwa Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 398
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 34 of 85
High Courts22 Jul 1997
Neki Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 199 : (1997) 4 RCR(Criminal) 644
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 31(A), 41(2), 42
High Courts22 Jul 1997Allowed
Pran Nath Kapoor and Another Vs The Secretary to Government Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 474 : (1997) 4 RCR(Civil) 429
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 4(2)
High Courts21 Jul 1997Dismissed
Mukhtiara and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 899 : (1997) 3 RCR(Criminal) 786
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 207, 313Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts21 Jul 1997Allowed
Tehal Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) CriLJ 947
National Security Act, 1980 — Section 3(2)Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1)
High Courts21 Jul 1997
Oriental Insurance Co. Ltd. Vs Tarawati and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 244 : (1997) 4 RCR(Civil) 549
Motor Vehicles Act, 1939 — Section 110C, 95(2)Motor Vehicles Act, 1988 — Section 147, 171
High Courts21 Jul 1997
P.P. Chugh Vs United Commercial Bank and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 109
High Courts21 Jul 1997Dismissed
Administrator Municipal Committee Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 713 : (1998) 1 RCR(Civil) 222
Punjab Municipal Act, 1911 — Section 154, 168
High Courts21 Jul 1997
Ramji Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 118 PLR 722 : (1997) 4 RCR(Civil) 697
Land Acquisition Act, 1894 — Section 23
High Courts21 Jul 1997Allowed
Bhartia Electric Steel Co. Ltd. Vs State of Haryana thorugh Financial Commissioner and Secretary to the Government of Haryana (Labour and Employment Department) and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 285
Industrial Disputes Act, 1947 — Section 25
High Courts21 Jul 1997
G.S.Bali, Lt.Col. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 747 : (1998) 2 RCR(Criminal) 226
High Courts21 Jul 1997
Veer Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 213
High Courts21 Jul 1997
Babu Lal Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 243 : (1997) 4 RCR(Criminal) 223
High Courts21 Jul 1997
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 12 : (1998) 1 AICLR 439 : (1997) CrLJ 4521 : (1997) 4 RCR(Criminal) 333
High Courts21 Jul 1997
Amar Singh Vs Satya Devi
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 222 : (1997) CrLJ 4681 : (1997) 4 RCR(Criminal) 22
High Courts21 Jul 1997Dismissed
Baldev Raj Vs Bimla
Punjab And Haryana At Chandigarh · (1998) 118 PLR 356
Hindu Marriage Act, 1955 — Section 13
High Courts21 Jul 1997Dismissed
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 07 P&H CK 0006
High Courts21 Jul 1997
Wassan Singh Vs Financial Commissioner, Revenue, Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 235
High Courts18 Jul 1997Allowed
Sarabjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 2231 : (1998) 1 RCR(Criminal) 348
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts18 Jul 1997Dismissed
Punjab State Vs Amar Nath Aggarwal Construction Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 266 : (1998) 1 RCR(Civil) 527
Arbitration Act, 1940 — Section 30