High Courts25 Jul 1997
Labh Singh, Accountant (Under Suspension), Military Hospital Vs Ministry of Defence, Government of India and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 389
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 33 of 85
High Courts25 Jul 1997Allowed
Dr. Ashok Kumar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 727
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 8.126
High Courts25 Jul 1997Allowed
State of Haryana and Another Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 163 : (1998) 3 RCR(Civil) 487
Land Acquisition Act, 1894 — Section 23
High Courts25 Jul 1997Dismissed
Avinash Chander Passi Vs The Zonal Manager and Another
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 11
Constitution of India, 1950 — Article 226Punjab National Bank Officers Service Regulations, 1979 — Regulation 20
High Courts25 Jul 1997Allowed
Pasho Bai Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 964
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts25 Jul 1997
Labh Singh, Accountant (Under suspension) Vs Ministry of Defence, Govt. of India
Punjab And Haryana At Chandigarh · (1998) 4 LLR 582 : (1997) 2 PLJ 674 : (1997) 3 PLR 389 : (1997) 4 RCR(Civil) 601
High Courts24 Jul 1997Allowed
Dalip Singh and Others Vs Nazar Khan and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 591 : (1998) 118 PLR 241 : (1997) 4 RCR(Civil) 387 : (1998) 2 RCR(Civil) 81
High Courts24 Jul 1997Dismissed
Ajeet Kumar Bedi Vs Raj Rani
Punjab And Haryana At Chandigarh · (1999) 1 DMC 216 : (1997) 4 RCR(Criminal) 812
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Hindu Marriage Act, 1955 — Section 9
High Courts24 Jul 1997
Commissioner of Income Tax Vs Janta Co-operative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (1998) 145 CTR 480 : (1998) 1 ILR (P&H) 249 : (1998) 233 ITR 635
High Courts24 Jul 1997
H.M.M. Limited Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 144 CTR 371 : (1998) 231 ITR 726
Income Tax Act, 1961 — Section 35B(1), 37, 37(2A), 37(2B)
High Courts24 Jul 1997
The New India Assurance Co. Ltd. Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 85 : (1997) 117 PLR 557 : (1997) 4 RCR(Civil) 644
Motor Vehicles Act, 1939 — Section 95(2)
High Courts24 Jul 1997Dismissed
Dr. Sanjeev Malhotra Vs Union Territory
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 268 : (1998) 118 PLR 739 : (1997) 4 RCR(Civil) 558
Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 13(2)Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts23 Jul 1997
Baldev Singh Kanwar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 96 TAXMAN 507
Income Tax Act, 1922 — Section 10(2)(xv)
High Courts23 Jul 1997
Gurbir Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 129 : (1997) 2 CurLJ 661 : (1997) 4 RCR(Criminal) 137
High Courts23 Jul 1997
Satbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 299
High Courts23 Jul 1997
Thakar Chemicals Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 215
High Courts23 Jul 1997
Smt. Asha Rani Vs Controller of Estate Duty
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 497 : (1998) 229 ITR 430 : (1997) 4 RCR(Civil) 210
Estate Duty Act, 1953 — Section 39, 39(1), 6, 7
High Courts22 Jul 1997Dismissed
Krishna Sachdeva Vs Modella Knitwear
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 597
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(2)
High Courts22 Jul 1997Allowed
Bhajan Singh and Sons (HUF) and Others Vs Chandigarh Administration U.T. and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 521 : (1997) 4 RCR(Civil) 404
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10(2), 8Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 22(2)Constitution of India, 1950 — Article 226
High Courts22 Jul 1997
Raj Kumar Vs Financial Commissioner, Revenue
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 457 : (1998) 2 LLR 122 : (1997) 3 RCR(Civil) 480