High Courts29 Jul 1997Dismissed
Raj Pal Vs Sukhbiri
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 678 : (1999) 1 DMC 300 : (1997) 4 RCR(Civil) 465
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 32 of 85
High Courts29 Jul 1997
Tarsem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 535
High Courts29 Jul 1997
In Re The Special Courts Bill, 1978 AIR 1979 SC 478.
Punjab And Haryana At Chandigarh · (1997) 3 PLR 249 : (1997) 4 RCR(Criminal) 780
High Courts29 Jul 1997
S. Basant Singh (Decd.) and Others (through LRS) Vs Tax Recovery Officer and Others
Punjab And Haryana At Chandigarh · (1998) 233 ITR 508 : (1997) 117 PLR 700
Income Tax Act, 1961 — Section 156, 179
High Courts29 Jul 1997Dismissed
The Director, Agriculture and Another Vs Gurmukh Mal Shibba Mal and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 142 : (1997) 117 PLR 249
Constitution of India, 1950 — Article 19(1), 21
High Courts29 Jul 1997
S. BASANT SINGH (DECD.) THROUGH LRS Vs TAX RECOVERY OFFICER and Others
Punjab And Haryana At Chandigarh · (1998) 144 CTR 585
COMPANIES ACT, 1956 — Section 481Income Tax Act, 1961 — Section 143, 144, 156, 179, 189
High Courts28 Jul 1997
COMMISSIONER OF Income Tax Vs G.S. AUTO INDUSTRIES (P) LTD.
Punjab And Haryana At Chandigarh · (1998) 144 CTR 464
Income Tax Act, 1961 — Section 143, 256, 40A
High Courts28 Jul 1997Allowed
Gurnam Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 419 : (1997) 4 RCR(Civil) 563
Motor Vehicles Act, 1939 — Section 110A
High Courts28 Jul 1997
Commissioner of Income Tax Vs Agrawal Metal Works (P.) Ltd.
Punjab And Haryana At Chandigarh · (1998) 148 CTR 319 : (1998) 230 ITR 958
Income Tax Act, 1961 — Section 214
High Courts28 Jul 1997Allowed
Smt. Bhateri and Others Vs Sampuran Singh and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 419 : (1997) 117 PLR 414 : (1998) 1 RCR(Civil) 87
Motor Vehicles Act, 1939 — Section 110A
High Courts28 Jul 1997
Harmail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 396
High Courts28 Jul 1997
Sardar Kaur Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 58
High Courts28 Jul 1997
Kishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 506
High Courts28 Jul 1997
Commissioner of Income Tax Vs Kishan Gopal Shital Parshad
Punjab And Haryana At Chandigarh · (1999) 236 ITR 145
Income Tax Act, 1961 — Section 77, 77(1)
High Courts28 Jul 1997
Commissioner of Income Tax Vs G.S. Auto Industries Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1999) 236 ITR 65 : (1999) 106 TAXMAN 473
Income Tax Act, 1961 — Section 143(3), 256(1), 256(2), 40A(3)
High Courts28 Jul 1997Dismissed
State of Punjab Vs Kanwarjit Singh Paonta
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 442 : (1998) 2 RCR(Civil) 1
Constitution of India, 1950 — Article 226
High Courts28 Jul 1997
Sh. Gulwant Singh Perhar and Another Vs Smt. Kamal Kanta Anand and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 705 : (1998) 1 RCR(Civil) 400
Constitution of India, 1950 — Article 14East Punjab Refugee Rehabilitation (Buildings and Building Sites) Act, 1948 — Section 4
High Courts25 Jul 1997Allowed
J.S. Budh Vs Amrik Kapoor
Punjab And Haryana At Chandigarh · (1997) 117 PLR 564
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Jul 1997
Commissioner of Income Tax Vs Om Parkash
Punjab And Haryana At Chandigarh · (1997) 228 ITR 722 : (1998) 96 TAXMAN 471
Income Tax Act, 1961 — Section 256(1), 256(2), 70, 74, 80T
High Courts25 Jul 1997
Anil Kumar Airi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 681