High Courts31 Jul 1997
Commissioner of Income Tax Vs Satya Narain
Punjab And Haryana At Chandigarh · (1998) 229 ITR 477
Income Tax Act, 1961 — Section 143(3), 144B, 144B(1), 144B(2), 144B(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 31 of 85
High Courts31 Jul 1997Dismissed
J.M.P. Manufacturing and Company Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 386 : (1997) 4 RCR(Civil) 148
Constitution of India, 1950 — Article 226
High Courts31 Jul 1997
Karnal Co-operative Sugar Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 233 ITR 531
Income Tax Act, 1961 — Section 57, 80P, 80P(2)
High Courts31 Jul 1997
Ram Narain Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 642 : (1997) 4 RCR(Criminal) 251
High Courts31 Jul 1997
Garja Singh Vs Gram Panchayat, Harbanspura
Punjab And Haryana At Chandigarh · (1998) 1 ICC 609 : (1997) 4 RCR(Civil) 221
High Courts31 Jul 1997
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 75
High Courts31 Jul 1997
Shiv Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 33
High Courts31 Jul 1997
Harbans Singh Jalal Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 126 : (1998) 1 RCR(Criminal) 298
High Courts31 Jul 1997
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 Crimes 570 : (1998) 1 RCR(Criminal) 228
High Courts31 Jul 1997Allowed
Lakhwinder Singh alias Gola Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 468
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 326
High Courts30 Jul 1997Allowed
Dr. Ram Sarup Kukreja Vs P.G.I. Chandigarh and Another
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 24
Post-Graduate Institute of Medical Education and Research, Chandigarh Act, 1966 — Section 10, 12, 13, 5Post-Graduate Institute of Medical Education and Research, Chandigarh Regulations, 1967 — Regulation 374, 37A, 40A
High Courts30 Jul 1997Dismissed
Moti Lal Vs Manohar Lal and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 56 : (1997) 117 PLR 550 : (1997) 2 RCR(Rent) 709
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts30 Jul 1997Dismissed
Kanhaya Lal Vs House Allotment Committee, Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 381
Government Residences (Chandigarh Administration Pool) Allotment Rules, 1972 — Rule 12(3), 2
High Courts30 Jul 1997
Om Parkash Chautala Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 634 : (2000) 2 RCR(Criminal) 86
High Courts30 Jul 1997
Commissioner of Income Tax Vs Beco Engineering Co.
Punjab And Haryana At Chandigarh · (1998) 232 ITR 102
Income Tax Act, 1961 — Section 33(1), 33(2), 34(3)
High Courts30 Jul 1997
Dr. K.L. Batra Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1999) 236 ITR 184
Income Tax Act, 1961 — Section 256, 271(1)
High Courts30 Jul 1997
Hans Raj Vs Punjab State
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 597
High Courts30 Jul 1997Allowed
Union of India (UOI) Vs Ajit Singh and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 778 : (1997) 4 RCR(Civil) 609
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Land Acquisition Act, 1894 — Section 23(1A), 23A
High Courts30 Jul 1997Dismissed
Jaswant Singh Vs Gul Mohd. alias Mool Mohd. and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 199 : (1997) 117 PLR 581 : (1998) 1 RCR(Civil) 109
Motor Vehicles Act, 1939 — Section 110A
High Courts29 Jul 1997
Sarup Singh and Others Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 342 : (1997) 4 RCR(Civil) 469
Punjab Tenancy Act, 1887 — Section 82