High Courts07 Aug 1997
Surinder Kaur alias Namrata Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 284 : (1998) 1 RCR(Criminal) 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 29 of 85
High Courts07 Aug 1997
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 427 : (1997) 4 RCR(Criminal) 244
High Courts07 Aug 1997
Nand Kishore Gera Vs Anita alias Sanita
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 403
High Courts07 Aug 1997
Commissioner of Income Tax Vs Shahzedanand Charity Trust
Punjab And Haryana At Chandigarh · (1997) 228 ITR 292 : (1998) 119 PLR 356
Income Tax Act, 1961 — Section 11, 12, 12A
High Courts07 Aug 1997
COMMISSIONER OF INCOME TAX Vs SHAHZADANAND CHARITY TRUST.
Punjab And Haryana At Chandigarh · (1998) 145 CTR 492
Income Tax Act, 1961 — Section 11, 12, 12A, 256, 288
High Courts06 Aug 1997
COMMISSIONER OF INCOME TAX Vs ANANT RAM SHAMVER
Punjab And Haryana At Chandigarh · (1998) 149 CTR 330
Income Tax Act, 1961 — Section 171, 256, 36, 40
High Courts06 Aug 1997Allowed
Rupinder Kaur Vs Gurjit Singh Sandhu
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 30 : (1997) 117 PLR 553 : (1998) 1 RCR(Civil) 59
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts06 Aug 1997
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 468
High Courts06 Aug 1997
Boota Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 418 : (1997) 4 RCR(Criminal) 155
High Courts06 Aug 1997
Sukhjit Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 616
High Courts06 Aug 1997Dismissed
Navdeep Theatre (P.) Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 636 : (2001) 103 CompCas 290 : (1997) 117 PLR 559
High Courts06 Aug 1997
Deputy Commissioner of Income Tax Vs Unitech Industries Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1998) 232 ITR 423 : (1998) 98 TAXMAN 343
Income Tax Act, 1961 — Section 269C, 269D, 269D(1), 269F, 269F(6)
High Courts06 Aug 1997
Commissioner of Income Tax Vs Mehta Pharmaceuticals Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1999) 238 ITR 898
Income Tax Act, 1961 — Section 35B
High Courts06 Aug 1997Dismissed
Hari Chand Vs Raj Kumari(Deceased)
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 369 : (1997) 117 PLR 656 : (1997) 3 RCR(Civil) 582 : (1998) 1 RCR(Civil) 138
Evidence Act, 1872 — Section 92
High Courts05 Aug 1997Dismissed
Paramjit Singh Vs Jora Singh
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 696 : (1997) 117 PLR 546 : (1998) 1 RCR(Civil) 209
High Courts05 Aug 1997
Beant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 666 : (1997) 4 RCR(Criminal) 161
High Courts05 Aug 1997
Ram Dayal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 634
High Courts05 Aug 1997
Gurdas Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 540
High Courts05 Aug 1997
Commissioner of Income Tax Vs Subhdial Khanna
Punjab And Haryana At Chandigarh · (1998) 232 ITR 264
Income Tax Act, 1961 — Section 35B
High Courts04 Aug 1997Dismissed
Mrs. Ritu Sareen Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) CriLJ 1305 : (1997) 4 RCR(Criminal) 264 : (1997) 3 RCR(Criminal) 264
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A