High Courts11 Aug 1997Allowed
Nirmala Devi Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1998) 1 DMC 604
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 28 of 85
High Courts11 Aug 1997
Commissioner of Income Tax Vs Deepak Industries
Punjab And Haryana At Chandigarh · (1998) 232 ITR 559
Income Tax Act, 1961 — Section 32
High Courts09 Aug 1997Allowed
R.P. Patel Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 703 : (1997) 3 RCR(Criminal) 255
Criminal Procedure Code, 1973 (CrPC) — Section 173, 240, 482Prevention of Food Adulteration Act, 1954 — Section 13(2), 14A, 16, 7
High Courts08 Aug 1997
Mohinder Singh and Others Vs The Ropar Central Cooperative Bank Ltd. and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 575
Industrial Disputes Act, 1947 — Section 25F
High Courts08 Aug 1997
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 824
High Courts08 Aug 1997
Sukhbir Kaur Vs Hazoor Singh
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 722
High Courts08 Aug 1997
Supinder Singh Vs Provident Fund Inspector
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 449
High Courts08 Aug 1997
Rattan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 640
High Courts08 Aug 1997Allowed
Bikkar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 897 : (1998) 1 ILR (P&H) 399 : (1997) 4 RCR(Criminal) 250 : (1997) 3 RCR(Criminal) 250
Criminal Procedure Code, 1973 (CrPC) — Section 452, 452(1), 454Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts08 Aug 1997Dismissed
Parkash Vati and Others Vs Sulakhan Singh alias Lakha and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 521
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts07 Aug 1997
STATE BANK OF PATIALA Vs COMMISSIONER OF INCOME TAX and Another
Punjab And Haryana At Chandigarh · (1998) 236 ITR 281
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143, 147, 148, 154, 192
High Courts07 Aug 1997Dismissed
Smt. Risali and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 785 : (1998) 1 RCR(Civil) 564
Land Acquisition Act, 1894 — Section 23
High Courts07 Aug 1997Allowed
Surinder Kumar Vs Prem Lata and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 512 : (1997) 117 PLR 291 : (1997) 4 RCR(Civil) 161
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts07 Aug 1997Dismissed
Gandhi Video Parlour Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 287 : (1997) 4 RCR(Civil) 423 : (1998) 2 RCR(Civil) 82
Constitution of India, 1950 — Article 226Punjab Cinemas (Regulation) Rules, 1952 — Rule 19
High Courts07 Aug 1997
State Bank of Patiala Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1999) 236 ITR 281 : (1998) 119 PLR 564 : (1999) 102 TAXMAN 240
Income Tax Act, 1961 — Section 143(1), 154, 192, 192(1), 201
High Courts07 Aug 1997Allowed
Ashok Kumar Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 281
Constitution of India, 1950 — Article 14
High Courts07 Aug 1997
Nachatter Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 501
High Courts07 Aug 1997
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 221
High Courts07 Aug 1997
Baba Ram Dass alias Tarlok Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 719
High Courts07 Aug 1997
Bishna Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 PLJ 300 : (1999) 2 RCR(Civil) 165 : (1999) 2 RCR(Criminal) 80