High Courts14 Aug 1997
Jito Bai Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 328 : (1997) 4 RCR(Criminal) 576 : (1999) 1 RCR(Criminal) 429
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 27 of 85
High Courts14 Aug 1997
Union of India Vs Banta Singh (Died) through LRs.
Punjab And Haryana At Chandigarh · (1998) 3 LLR 494 : (1998) 2 LLR 251 : (1997) 4 RCR(Civil) 551
High Courts14 Aug 1997Dismissed
Harjatinderjit Singh Dhillon Vs Daljit Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 161 : (1997) 117 PLR 811 : (1998) 1 RCR(Civil) 16 : (1998) 1 RCR(Civil) 546
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts14 Aug 1997Dismissed
Shish Ram, Sarpanch Gram Panchayat Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 772 : (1998) 1 RCR(Civil) 578
Punjab Gram Panchayat Act, 1952 — Section 102(1A)
High Courts13 Aug 1997
COMMISSIONER OF INCOME TAX Vs VARDHMAN SPINNING and GENERAL MILLS LTD.
Punjab And Haryana At Chandigarh · (1998) 148 CTR 276
Finance Act, 1986 — Section 43Income Tax Act, 1961 — Section 256, 35B
High Courts13 Aug 1997Allowed
Ram Kishore Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 467 : (1997) 4 RCR(Criminal) 248 : (1997) 3 RCR(Criminal) 248
Criminal Procedure Code, 1973 (CrPC) — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 32A
High Courts13 Aug 1997
MAJESTIC AUTO LIMITED Vs COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1998) 147 CTR 282
Income Tax Act, 1961 — Section 143, 144B, 254, 256, 271
High Courts13 Aug 1997
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 120
High Courts13 Aug 1997
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 LLR 488 : (1998) 2 LLR 235 : (1998) 1 RCR(Civil) 388
High Courts13 Aug 1997Dismissed
The Punjab State and Another Vs Paramjit Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 287 : (1998) 118 PLR 458
Land Acquisition Act, 1894 — Section 23(1A), 24
High Courts12 Aug 1997Dismissed
Avinash Kumar Sharma Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) CriLJ 356 : (1997) 4 RCR(Criminal) 359
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts12 Aug 1997
Commissioner of Income Tax Vs Rico Industries
Punjab And Haryana At Chandigarh · (1998) 232 ITR 566
Income Tax Act, 1961 — Section 32, 32(2)
High Courts12 Aug 1997
Ramti Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 08 P&H CK 0056
High Courts11 Aug 1997Dismissed
Dogar Singh and Another Vs Shobha Gupta and Another
Punjab And Haryana At Chandigarh · (1998) CriLJ 1541 : (1997) 4 RCR(Criminal) 162 : (1997) 3 RCR(Criminal) 162
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 449(1), 499, 500
High Courts11 Aug 1997Dismissed
Union of India (UOI) and Another Vs Ajaib Singh No. 1256394 Wex-Gunner (Operator)
Punjab And Haryana At Chandigarh · (1997) 117 PLR 819
Army Act, 1950 — Section 130(1)Army Rules, 1954 — Rule 180
High Courts11 Aug 1997
Jasbir Kaur Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1998) 2 DMC 192
Hindu Marriage Act, 1955 — Section 13(1)
High Courts11 Aug 1997Allowed
Gurdev Kaur Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 613 : (1998) 118 PLR 281 : (1997) 4 RCR(Civil) 333
Hindu Marriage Act, 1955 — Section 9
High Courts11 Aug 1997
COMMISSIONER OF WEALTH TAX Vs SMT. SHANTI DEVI.
Punjab And Haryana At Chandigarh · (1997) 142 CTR 486
High Courts11 Aug 1997
Commissioner of Wealth-tax Vs Smt. Shanti Devi and Another
Punjab And Haryana At Chandigarh · (1998) 234 ITR 81
Wealth Tax Act, 1957 — Section 5(1)
High Courts11 Aug 1997Dismissed
Om Parkash Chautala Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 80 : (1997) 2 ILR (P&H) 451 : (1997) 4 RCR(Civil) 110
Constitution of India, 1950 — Article 174, 208, 226