High Courts21 Aug 1997Allowed
Janta Khadi Gram Udyog Vikas Samiti Vs The Haryana Khadi and Village Industries Board
Punjab And Haryana At Chandigarh · (1997) 117 PLR 737 : (1998) 1 RCR(Civil) 562
Civil Procedure Code, 1908 (CPC) — Section 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 25 of 85
High Courts21 Aug 1997
Pawan Kumar Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1998) 146 CTR 152 : (1998) 233 ITR 27
Income Tax Act, 1961 — Section 220(6)Constitution of India, 1950 — Article 226
High Courts21 Aug 1997
Husan Lal Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 635
High Courts21 Aug 1997Dismissed
Data Electric Co. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 111 STC 247
Haryana General Sales Tax Act, 1973 — Section 42(2)
High Courts21 Aug 1997
Gurnam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 631 : (1998) 1 RCR(Criminal) 51
High Courts21 Aug 1997Allowed
Smt. Krishna Kumar Vs Ashwani Kumar and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 132 : (1998) 1 CivCC 159 : (1997) 117 PLR 565 : (1997) 4 RCR(Civil) 419
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115 , 149Punjab Courts Act, 1918 — Section 44
High Courts21 Aug 1997Dismissed
Vinay Pal Singh and Another Vs Vijay Kumar Singh and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 451 : (1998) 2 CivCC 295 : (1999) 1 CivCC 342 : (1998) 118 PLR 421 : (1998) 3 RCR(Civil) 198
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Aug 1997Dismissed
Pritam Singh Vs P.S.E.B.
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 322
Punjab Government National Emergency (Concession) Rules, 1965 — Rule 2, 4
High Courts20 Aug 1997Dismissed
V.K. Judah Vs Christian Medical College, Ludhiana Society (Regd.) and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 721
Constitution of India, 1950 — Article 14
High Courts20 Aug 1997
Prem Chand Goyal Vs Monika India
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 509
High Courts20 Aug 1997
Sarwan Singh Vs Labh Singh
Punjab And Haryana At Chandigarh · (1998) 2 LLR 92 : (1997) 2 PLJ 229
High Courts20 Aug 1997
Raja Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 99
High Courts20 Aug 1997
Balwant Singh Vs Jagpal Singh
Punjab And Haryana At Chandigarh · (1998) 2 LLR 434 : (1997) 2 PLJ 240 : (1998) 1 RCR(Civil) 56
High Courts20 Aug 1997
Inderjit Vs Yash Pal
Punjab And Haryana At Chandigarh · (1998) 1 ICC 571 : (1997) 4 RCR(Civil) 156
High Courts20 Aug 1997Dismissed
Satbeer Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 629 : (1997) 4 RCR(Criminal) 679
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 419, 465, 467, 468
High Courts20 Aug 1997Allowed
Narsi Ram Vs Guru Jambheshwar University and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 33
High Courts20 Aug 1997Allowed
Punjab State Board for the Prevention and Control of Water Pollution Vs Vinod Paper Mills Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) CriLJ 2235 : (1997) 4 RCR(Criminal) 363
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245(4)Water (Prevention and Control of Pollution) Act, 1974 — Section 2, 21, 22, 25, 25(4)
High Courts19 Aug 1997
Chuni Lal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 1179
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 308, 34
High Courts19 Aug 1997
Commissioner of Income Tax Vs Punjab Tractors Co-op. Multipurpose Society Ltd.
Punjab And Haryana At Chandigarh · (1997) 95 TAXMAN 579
Income Tax Act, 1961 — Section 256(1), 263
High Courts19 Aug 1997Dismissed
Uttam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 414 : (1998) 118 PLR 67 : (1997) 4 RCR(Civil) 395
Constitution of India, 1950 — Article 166(2), 166(3), 226Land Acquisition Act, 1894 — Section 11(2), 23