High Courts29 Aug 1997
Lakhmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 681 : (1998) 1 RCR(Criminal) 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 23 of 85
High Courts29 Aug 1997
Narinderjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 63
High Courts29 Aug 1997Dismissed
Kanwal Singh Bedhadak Patwari Vs Ramji Lal Jangra and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 167 : (1998) 1 RCR(Civil) 522
Representation of the People Act, 1951 — Section 79, 81
High Courts28 Aug 1997Dismissed
Smt. Imla Devi Vs The Union Territory and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 726
Constitution of India, 1950 — Article 226
High Courts28 Aug 1997Dismissed
Kuldip Singh and Another Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 1399
Constitution of India, 1950 — Article 226
High Courts28 Aug 1997
Commissioner of Income Tax Vs Rajbir Singh (HUF)
Punjab And Haryana At Chandigarh · (1998) 233 ITR 126 : (1998) 99 TAXMAN 26
Income Tax Act, 1961 — Section 142(1), 144, 147, 148, 256(1)
High Courts28 Aug 1997
Lilawati Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 487 : (1998) 1 RCR(Criminal) 12
High Courts28 Aug 1997
Rishi Kumar Mudgal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 Crimes 379 : (1997) 4 RCR(Criminal) 574
High Courts28 Aug 1997
Mauria Udyog Vs Shubh Karan Saboo
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 445
High Courts28 Aug 1997Dismissed
Narinder Nath Sharma Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1998) 118 PLR 292 : (1997) 4 RCR(Civil) 334
Land Acquisition Act, 1898 — Section 23
High Courts28 Aug 1997
Court on its own motion Vs Ashok Kumar Kapoor, Contemner
Punjab And Haryana At Chandigarh · (1998) CriLJ 806 : (1997) 4 RCR(Criminal) 307 : (1997) 3 RCR(Criminal) 307
Contempt of Courts Act, 1971 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 406, 407, 408, 409, 410Penal Code, 1860 (IPC) — Section 120B, 34, 392, 393, 406
High Courts28 Aug 1997
NAURATA RAM Vs COMMISSIONER OF INCOME TAX and Others
Punjab And Haryana At Chandigarh · (1998) 146 CTR 375
Income Tax Act, 1961 — Section 139, 142, 143, 148, 240
High Courts28 Aug 1997Dismissed
Nirbhai Singh Vs Satya Devi
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 348 : (1997) 4 RCR(Civil) 425
High Courts28 Aug 1997
COMMISSIONER OF INCOME TAX Vs RAJBIR SINGH.
Punjab And Haryana At Chandigarh · (1998) 145 CTR 461 : (2000) 113 TAXMAN 664
Income Tax Act, 1961 — Section 142, 144, 148, 256, 292B
High Courts27 Aug 1997Dismissed
Nand Singh and Others Vs Labh Singh and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 807 : (1997) 4 RCR(Civil) 589
Punjab Land Revenue Act, 1887 — Section 117(2), 158(1)
High Courts27 Aug 1997Dismissed
Abdul Hamid Vs Sahibdin
Punjab And Haryana At Chandigarh · (1998) 2 DMC 10
Criminal Procedure Code, 1973 (CrPC) — Section 12, 125, 125(2), 127, 397(3)
High Courts27 Aug 1997
Vinod Walia Vs State (CBI) Chandigarh
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 459 : (1997) CrLJ 4501 : (1997) 4 RCR(Criminal) 376
High Courts27 Aug 1997
Chuhar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 121
High Courts27 Aug 1997
Wazir Singh Vs Kulwant Singh
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 370
High Courts27 Aug 1997Dismissed
Rao Narain Singh (Deceased) and Others Vs Smt. Durga Devi (Deceased) and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 645 : (1997) 117 PLR 760 : (1998) 1 RCR(Civil) 25
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100