High Courts10 Sept 1997
Rajbala D/o.Hoshiar Singh, Thakar Basti Vs Dalip Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 60
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 21 of 85
High Courts10 Sept 1997
Jodha Mal Vs State of Himachal
Punjab And Haryana At Chandigarh · (1998) 2 ACC 312 : (1998) 118 PLR 65 : (1998) 1 RCR(Civil) 746
Motor Vehicles Act, 1939 — Section 110A
High Courts09 Sept 1997Dismissed
Iqbal Singh Vs Hernek Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 364 : (1998) 2 RCR(Civil) 264
High Courts09 Sept 1997Dismissed
Oriental Insurance Company Limited Vs Dalbir Singh and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 1418 : (1997) 117 PLR 755 : (1998) 1 RCR(Civil) 574
Motor Vehicles Act, 1939 — Section 95
High Courts09 Sept 1997
The State of Punjab and Another Vs Shri Mohan Singh Dhindsa and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 827
Constitution of India, 1950 — Article 226
High Courts09 Sept 1997
Baban Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 639
High Courts09 Sept 1997
Sumer Chand Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (1998) 2 Crimes 228 : (1998) 1 RCR(Criminal) 399
High Courts09 Sept 1997
Darshan Kumar Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1999) 236 ITR 429
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
High Courts08 Sept 1997
Mohinder Singh Vs Kesar Singh and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 280 : (1998) 1 RCR(Civil) 15
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts08 Sept 1997Dismissed
Bharpur Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 129
Sikh Gurdwaras Act, 1925 — Section 4
High Courts08 Sept 1997Dismissed
Rajinder Singh Vs Krishan Lal Panwar
Punjab And Haryana At Chandigarh · AIR 1998 P&H 125 : (1998) 1 RCR(Civil) 73
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Representation of the People Act, 1951 — Section 100, 123(6), 83
High Courts08 Sept 1997
Shamsher Singh Vs Financial Commissioner (Revenue), Haryana
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 358 : (1998) 2 RCR(Civil) 474
High Courts08 Sept 1997
Bharpur Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1998) 1 PLR 129 : (1998) 1 RCR(Civil) 296
High Courts08 Sept 1997Dismissed
Nachhattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 4923 : (1998) 2 RCR(Criminal) 164
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts08 Sept 1997Allowed
O.C. Rajput (Died) Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 432
Army Act, 1950 — Section 122Army Rules, 1954 — Rule 14(2)
High Courts08 Sept 1997
Punjab School Education Board and Another Vs Sukhwinder Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 305 : (1998) 1 RCR(Civil) 229
Punjab School Education Board (Matric Exams) Regulations, 1979 — Regulation 7
High Courts05 Sept 1997
Anita Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 323 : (1998) 3 RCR(Criminal) 306
High Courts05 Sept 1997
Jagan Nath Suri Vs Babita
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 477 : (1998) 1 RCR(Criminal) 70
High Courts05 Sept 1997Allowed
Amar Nath Vs Naresh Kumar Aggarwal
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 401
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Sept 1997
Smt. Uma Mittal and Others Vs LN. Suresh Pawar and Another
Punjab And Haryana At Chandigarh · (1998) ACJ 1424 : (1997) 117 PLR 884 : (1998) 1 RCR(Civil) 649
Motor Vehicles Act, 1988 — Section 166