High Courts17 Sept 1997
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 293 : (1998) 1 RCR(Criminal) 45
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 19 of 85
High Courts17 Sept 1997
Punjab Wakf Board, Ambala Cantt. Vs Gurbachan Singh
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 699
High Courts17 Sept 1997
Nand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 285
High Courts17 Sept 1997
Beant Kaur Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 293 : (1997) 4 RCR(Civil) 432
High Courts17 Sept 1997Allowed
National Insurance Company Ltd. Vs Smt. Bant Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 216 : (1998) 1 RCR(Civil) 419
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1
High Courts16 Sept 1997Dismissed
Roop Ram (Deceased) through his LRs. Vs Mai Sukh and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 266 : (1998) 118 PLR 610 : (1998) 2 RCR(Civil) 273
Limitation Act, 1963 — Article 58Specific Relief Act, 1963 — Section 34
High Courts16 Sept 1997
Mam Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 488
High Courts16 Sept 1997
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 426
High Courts16 Sept 1997
Gulab Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 99 : (1998) 2 Crimes 162 : (1998) 1 RCR(Criminal) 317
High Courts16 Sept 1997Allowed
Sunder Mohan Mathur (deceased by LR's) Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1998) 2 ACC 217 : (1999) ACJ 385 : AIR 1998 P&H 89 : (1998) 1 ILR (P&H) 423 : (1998) 118 PLR 133 : (1998) 1 RCR(Civil) 9
Motor Vehicles Act, 1939 — Section 110B
High Courts16 Sept 1997
Kanwar Pal Singh Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 351
High Courts16 Sept 1997Allowed
Hindustan Lever Ltd. Vs The Collector of Central Excise and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 364 : (1998) 2 RCR(Civil) 136
Central Excise Rules, 1944 — Rule 56AConstitution of India, 1950 — Article 226, 32Contract Act, 1872 — Section 72
High Courts16 Sept 1997
COMMISSIONER OF INCOME TAX Vs JAGDISH SINGH.
Punjab And Haryana At Chandigarh · (1998) 144 CTR 73
FINANCE ACT, 1989 — Section 2Income Tax Act, 1961 — Section 2, 256
High Courts16 Sept 1997Dismissed
Paras Ram Vs B.S. Amarmeet
Punjab And Haryana At Chandigarh · (1998) 120 PLR 26 : (1998) 2 RCR(Civil) 45
High Courts15 Sept 1997Allowed
Kalawati Devi Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 37
Constitution of India, 1950 — Article 226Punjab Panchayat Samities and Zila Parishad Service Rules, 1965 — Rule 12
High Courts15 Sept 1997
Controller of Estate Duty Vs Kismat Rai Khanna
Punjab And Haryana At Chandigarh · (1998) 146 CTR 75 : (1998) 234 ITR 179
Estate Duty Act, 1953 — Section 33, 33(1), 34, 34(2)
High Courts15 Sept 1997Dismissed
Gee Kay Textiles Ltd. and Others Vs Haryana Industrial Development Corporation and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 40 : (1998) 94 CompCas 771 : (1998) 2 ILR (P&H) 155 : (1997) 117 PLR 768 : (1997) 4 RCR(Civil) 486
State Financial Corporations Act, 1951 — Section 24, 29
High Courts15 Sept 1997
Mahabir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 513 : (1998) 2 RCR(Criminal) 349
High Courts15 Sept 1997Dismissed
Jit Ram and Others Vs Khusia Ram and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 134
Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 90(14), 92
High Courts12 Sept 1997
Commissioner of Income Tax Vs New India Rubber and Chemical Industries
Punjab And Haryana At Chandigarh · (1998) 99 TAXMAN 310
Income Tax Act, 1961 — Section 131, 132(4), 143(3), 147, 147(a)