High Courts12 Sept 1997
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 146
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 20 of 85
High Courts12 Sept 1997
Ram Janki Verma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 16
High Courts12 Sept 1997Allowed
Kanwar Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 DMC 6 : (1998) 3 RCR(Criminal) 188
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Sept 1997Allowed
Satbir Singh Vs Executive Magistrate (S.D.M.)
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 151 : (1998) 118 PLR 84 : (1998) 1 RCR(Civil) 612
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Punjab Gram Panchayat Act, 1952 — Section 13C(1)
High Courts11 Sept 1997Dismissed
Joginder Pal Vohra and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 2592 : (1997) 4 RCR(Criminal) 584
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Drugs and Cosmetics Act, 1940 — Section 13, 16, 17, 17A, 17B
High Courts11 Sept 1997Dismissed
Municipal Committee Vs A. Nathi Ram and Others
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 1230 : (1998) 118 PLR 197
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 1(3)
High Courts11 Sept 1997Allowed
Harish Kumar Vs Minta Engg. Work and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 93 : (1998) 119 PLR 308 : (1998) 1 RCR(Civil) 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Sept 1997
Escorts Employees Ancillaries Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1999) 236 ITR 468
Income Tax Act, 1961 — Section 256, 35AB
High Courts11 Sept 1997
Ram Niwas Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 828
High Courts11 Sept 1997
Resham Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 394
High Courts11 Sept 1997Dismissed
Punjab State Electricity Board Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1998) 2 LLJ 120 : (1997) 117 PLR 747
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts11 Sept 1997
P.C. Verman (Retd.) Lt. Col. Dr. Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 77 : (1997) 117 PLR 857 : (1997) 2 RCR(Rent) 529
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts11 Sept 1997Dismissed
Mohit Chopra Vs Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 803
Constitution of India, 1950 — Article 14, 16
High Courts10 Sept 1997Allowed
Shangara Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 159
Punjab Civil Services Rules — Rule 7.5Punjab Privately Managed Recongnised Schools Employees (Security of Service) Act, 1979 — Section 15
High Courts10 Sept 1997
Vidya Kaur and Another Vs Dalip Singh and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 835 : (1998) 1 RCR(Civil) 597
Limitation Act, 1963 — Section 14, 5
High Courts10 Sept 1997Allowed
State of Haryana Vs Shri Bhagwati Oil and General Mills
Punjab And Haryana At Chandigarh · (1998) 120 PLR 308 : (1998) 2 RCR(Civil) 276
Constitution of India, 1950 — Article 14, 16
High Courts10 Sept 1997Dismissed
Om Prakash Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1998) 2 LLJ 542 : (1997) 117 PLR 744
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Sept 1997Partly Allowed
DLF Industries Limited Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 681 : (2000) 120 STC 569
Haryana General Sales Tax Act, 1973 — Section 16(1), 18, 2, 25B, 6(1)Haryana General Sales Tax Rules, 1975 — Rule 24, 28A(4), 39A, 39A(11)
High Courts10 Sept 1997
Commissioner of Income Tax Vs Smt. Shubh Lata
Punjab And Haryana At Chandigarh · (1998) 234 ITR 153
Income Tax Act, 1961 — Section 2(1A), 45
High Courts10 Sept 1997
Shree Guru Granth Sahib Nanaksar, Patti Bir Singh Bahadur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 323 : (1998) 2 RCR(Civil) 473