High Courts26 Sept 1997Dismissed
Karam Singh Kamboj Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 665 : (1998) 118 PLR 284 : (1997) 4 RCR(Civil) 389
Specific Relief Act, 1963 — Section 12(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 17 of 85
High Courts26 Sept 1997
Vidya Wanti Vs Netar Parkash
Punjab And Haryana At Chandigarh · (1999) 1 LLR 507 : (1998) 2 RCR(Civil) 142
High Courts25 Sept 1997
Oriental Insurance Company Ltd. Vs Deepak Kumar and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 554 : (1998) 2 CivCC 42 : (1998) 118 PLR 213 : (1998) 1 RCR(Civil) 508
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1939 — Section 95(2)
High Courts25 Sept 1997
Anoop Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 PLJ 519 : (1998) 4 RCR(Civil) 556
High Courts25 Sept 1997
Puran Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 256 : (1999) 1 RCR(Criminal) 610
High Courts25 Sept 1997
Commissioner of Income Tax Vs Gheru Lal Bal Chand
Punjab And Haryana At Chandigarh · (1998) 144 CTR 228 : (1998) 233 ITR 82
Income Tax Act, 1961 — Section 125A, 125A(2), 144B, 144B(7), 153
High Courts25 Sept 1997Dismissed
M. Sharma and Co. Vs S.K. Soni alias Satish Kumar Soni
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 431 : (1997) 4 RCR(Criminal) 809
Criminal Procedure Code, 1973 (CrPC) — Section 251, 300, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 420
High Courts24 Sept 1997Dismissed
Sudha Rani Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 118 PLR 348 : (1997) 4 RCR(Civil) 510
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Development and Regulation of Urban Areas Act, 1975 — Section 10, 7
High Courts24 Sept 1997Dismissed
Commissioner of Income Tax Vs Saraswati Industrial Syndicate Ltd.
Punjab And Haryana At Chandigarh · (2002) 257 ITR 779
Income Tax Act, 1961 — Section 256, 32
High Courts24 Sept 1997
Manohar Singh Vs State
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 743
High Courts24 Sept 1997
Jaswant Rai Jain Vs Surinder Pal Singh Bhuttal and Another
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 546 : (1997) 117 PLR 678 : (1998) 1 RCR(Civil) 325
Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 463, 467, 471
High Courts23 Sept 1997Dismissed
Dharam Pal Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 201 : (1997) 4 RCR(Civil) 378
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Sept 1997
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 593
High Courts23 Sept 1997
Chaman Lal Kapoor Vs Charanjit Singh
Punjab And Haryana At Chandigarh · (1998) 7 AD 165 : (1997) 4 RCR(Civil) 386
High Courts23 Sept 1997
Prem Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 LLR 504 : (1998) 2 RCR(Civil) 141
High Courts23 Sept 1997Dismissed
Punjab State Electricity Board and Another Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 73
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17(2)
High Courts23 Sept 1997Dismissed
Madhu Malik Vs Canara Bank
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 602 : (1997) 117 PLR 677 : (1997) 4 RCR(Civil) 701
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Sept 1997Allowed
Inderpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) CriLJ 1736 : (1997) 4 RCR(Criminal) 568
Army Act, 1950 — Section 123, 179, 69Army Rules, 1954 — Rule 204Constitution of India, 1950 — Article 14, 19, 21, 226, 227
High Courts23 Sept 1997
Dayal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 ICC 90 : (1998) 2 RCR(Civil) 586
High Courts22 Sept 1997
COMMISSIONER OF INCOME TAX Vs GURCHARAN SINGH and SONS.
Punjab And Haryana At Chandigarh · (1998) 144 CTR 76
FINANCE ACT, 1989 — Section 2Income Tax Act, 1961 — Section 2, 256, 45