High Courts27 Aug 1997Allowed
Sadiq and Another Vs Jangsher Singh and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 953 : (1997) 117 PLR 799 : (1998) 1 RCR(Civil) 573
Motor Vehicles Act, 1988 — Section 166(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 24 of 85
High Courts27 Aug 1997Dismissed
Abdul Hamid Vs Sahibdin alias Sajad and Others
Punjab And Haryana At Chandigarh · (1998) CriLJ 225 : (1997) 4 RCR(Criminal) 277 : (1997) 3 RCR(Criminal) 277
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 127, 127(2), 397(3)
High Courts26 Aug 1997Dismissed
Kashmir Kaur and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 449
Constitution of India, 1950 — Article 226, 227, 335
High Courts26 Aug 1997
State of Punjab Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 318 : (1998) 1 RCR(Civil) 98
Land Acquisition Act, 1894 — Section 18, 23(1A)
High Courts26 Aug 1997
Karam Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 384
High Courts26 Aug 1997
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 636
High Courts26 Aug 1997
Suresh Vs Satyawan
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 74
High Courts26 Aug 1997
Paramjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 117 PLR 592
Punjab Land Reforms Act, 1972 — Section 9(1)
High Courts26 Aug 1997Allowed
Paramjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 310 : (1997) 4 RCR(Civil) 467
Punjab Land Reforms Act, 1972 — Section 7
High Courts22 Aug 1997
Gurmesh Bishnoi Vs Bhajan Lal
Punjab And Haryana At Chandigarh · (2003) 2 PLR 211 : (1998) 3 RCR(Civil) 40
High Courts22 Aug 1997Dismissed
Om Pati Vs Suraj Bhan and Others
Punjab And Haryana At Chandigarh · (1998) 1 DMC 629
Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 25
High Courts22 Aug 1997
Surjit Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 586 : (1997) 4 RCR(Civil) 605
Constitution of India, 1950 — Article 299Land Acquisition Act, 1894 — Section 23, 4(1), 6
High Courts22 Aug 1997
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 479
High Courts22 Aug 1997Dismissed
Ajit Singh and Another Vs Nusrat Ali Khan
Punjab And Haryana At Chandigarh · AIR 1998 P&H 91 : (1998) 1 ILR (P&H) 324 : (1997) 4 RCR(Civil) 460
General Clauses Act, 1897 — Section 10Representation of the People Act, 1951 — Section 81(1)
High Courts22 Aug 1997
Vijay Kumar Aggarwal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1997) 142 CTR 510 : (1998) 232 ITR 179
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts22 Aug 1997
Gurmesh Bishnoi Vs Sh. Bhajan Lal, M.L.A.
Punjab And Haryana At Chandigarh · (2003) 134 PLR 211
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Representation of the People Act, 1951 — Section 100, 101, 123, 80, 81
High Courts22 Aug 1997
A.K.Gupta Vs Raj Sharma
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 492 : (1998) 1 RCR(Criminal) 30
High Courts22 Aug 1997Dismissed
Om Pati Vs Suraj Bhan Nandal and Another
Punjab And Haryana At Chandigarh · (1998) CriLJ 571 : (1997) 4 RCR(Civil) 6 : (1997) 4 RCR(Criminal) 284 : (1997) 3 RCR(Criminal) 284
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 491Guardians and Wards Act, 1890 — Section 25
High Courts21 Aug 1997Allowed
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 119 PLR 183 : (1998) 1 RCR(Civil) 630
Haryana Panchayati Raj Act, 1994 — Section 17
High Courts21 Aug 1997Allowed
State of Punjab and Others Vs Milkhi Ram Oil and Dall Mills
Punjab And Haryana At Chandigarh · (1998) 118 PLR 103
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 21(1)