High Courts10 Jul 1997
S.K.Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 632 : (1997) 4 RCR(Criminal) 440 : (1997) 4 SCT 483
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 37 of 85
High Courts10 Jul 1997Dismissed
Ram Narain and Another Vs Samitra Devi and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 842 : (1998) 1 CivCC 560 : (1997) 117 PLR 578 : (1997) 4 RCR(Civil) 619
Motor Vehicles Act, 1939 — Section 96(2)
High Courts09 Jul 1997
Gurinder Singh Kairon Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 97 TAXMAN 291
Income Tax Act, 1961 — Section 143(3)
High Courts09 Jul 1997Dismissed
Tarsem Singh Vs Sibu Ram
Punjab And Haryana At Chandigarh · (1998) 118 PLR 574 : (1998) 2 RCR(Civil) 222
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts09 Jul 1997Dismissed
State Bank of Patiala Vs Ram Gopal Gupta and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 219 : (1997) 117 PLR 663
State Bank of Patiala (Officers) Service Regulations, 1979 — Regulation 68(3)
High Courts09 Jul 1997
Mam Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 07 P&H CK 0127
High Courts09 Jul 1997
Rajesh Kumar Vs Nanak Chand
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 670
High Courts09 Jul 1997
Ravinder Singh alias Kaka Vs Union of India
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 200
High Courts09 Jul 1997
Kuldip Singh Vs Sarabjit Singh
Punjab And Haryana At Chandigarh · (1998) 3 LLR 96 : (1997) 2 PLJ 146 : (1997) 4 RCR(Civil) 46
High Courts09 Jul 1997
Satbir Singh Kadian Vs Bijender
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Civil) 639
High Courts08 Jul 1997Allowed
Smt. Baljit Kaur Vs Rachhpal Singh
Punjab And Haryana At Chandigarh · (1997) 117 PLR 234
Hindu Marriage Act, 1955 — Section 13(1)
High Courts08 Jul 1997Dismissed
Surjeet Kumar Vs Anil Kumar
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 567 : (1997) 117 PLR 636 : (1998) 1 RCR(Civil) 368
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Jul 1997Dismissed
Hukam Chand Vs Om Chand and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 214 : (1997) 117 PLR 410 : (1997) 2 RCR(Rent) 393
East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts08 Jul 1997Allowed
Baljit Kaur Vs Rachhpal Singh
Punjab And Haryana At Chandigarh · (1997) 2 DMC 517 : (1997) 4 RCR(Civil) 512
Hindu Marriage Act, 1955 — Section 13(1)
High Courts07 Jul 1997Allowed
Union of India and Others Vs Parkash Chand Etc
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Civil) 253
General Clauses Act, 1897 — Section 24
High Courts07 Jul 1997Dismissed
Surjit Singh and Others Vs Teja Singh and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 506 : (1997) 117 PLR 671 : (1998) 1 RCR(Civil) 581
High Courts07 Jul 1997
Bikkar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 868 : (1997) 4 RCR(Criminal) 196
High Courts07 Jul 1997Dismissed
G.S. Oberoi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1998 P&H 67 : (1998) 1 ILR (P&H) 123 : (1997) 4 RCR(Civil) 68 : (1997) 4 RCR(Civil) 237
Air (Prevention and Control of Pollution) Act, 1981 — Section 42(2), 47(1), 47(3)Constitution of India, 1950 — Article 14, 226Water (Prevention and Control of Pollution) Act, 1974 — Section 61(1), 61(2), 62(1), 62(2), 62(3)
High Courts07 Jul 1997
Mohinder Singh Vs Jagir Singh
Punjab And Haryana At Chandigarh · (1998) 1 ICC 152 : (1997) 4 LLR 350 : (1997) 3 RCR(Civil) 680
High Courts07 Jul 1997
Commissioner of Income Tax Vs Piara Singh
Punjab And Haryana At Chandigarh · (1998) 145 CTR 325 : (1998) 231 ITR 638
Income Tax Act, 1961 — Section 15, 16, 17, 17(2)