COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1997

1,683 judgments · page 39 of 85

High Courts03 Jul 1997Dismissed

Subhash Chand Sood and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) CriLJ 1520 : (1997) 3 RCR(Criminal) 682 : (1997) 3 RCR(Criminal) 6821

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144(2), 155(2), 156(1), 482Prevention of Corruption Act, 1947 — Section 13, 13(2), 7

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High Courts03 Jul 1997

Commissioner of Income Tax Vs Pardesh Dass Jain

Punjab And Haryana At Chandigarh · (1998) 232 ITR 835

Income Tax Act, 1961 — Section 115E, 140A, 140A(3), 256

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High Courts03 Jul 1997

Gurmail Kaur Vs Gurmel Singh

Punjab And Haryana At Chandigarh · (1998) 118 PLR 52 : (1998) 1 RCR(Civil) 502

Hindu Marriage Act, 1955 — Section 9

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High Courts02 Jul 1997Dismissed

Sardara Singh Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1998) 98 TAXMAN 275

Income Tax Act, 1961 — Section 256(2), 271(1)(c)

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High Courts02 Jul 1997Dismissed

Partap Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) CriLJ 633 : (1997) 4 RCR(Criminal) 717

Penal Code, 1860 (IPC) — Section 170, 379, 415, 419, 420

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High Courts02 Jul 1997Dismissed

Joginder Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1997) 117 PLR 268 : (1997) 4 RCR(Civil) 10 : (1998) 1 RCR(Civil) 94

Land Acquisition Act, 1894 — Section 11A

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High Courts02 Jul 1997

Karan Kumar Vs Commissioner of Gift Tax

Punjab And Haryana At Chandigarh · (1998) 232 ITR 605 : (1997) 95 TAXMAN 572

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High Courts02 Jul 1997

Gurdev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 727

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High Courts02 Jul 1997

Rajinder Nanda Vs Union of India

Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 155

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High Courts02 Jul 1997

Kishen alias Kishni Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) CrLJ 4334 : (1997) 4 RCR(Criminal) 73

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High Courts02 Jul 1997

Hybrid Seeds and Pesticides, Abohar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 768

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High Courts02 Jul 1997

Mukesh Busse Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 553

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High Courts02 Jul 1997

Sanjay Khosla Vs Sumina

Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 666

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High Courts02 Jul 1997Allowed

Banarsi Dass (deceased by L.R.'s) and Another Vs Madho Ram

Punjab And Haryana At Chandigarh · AIR 1998 P&H 98 : (1998) 118 PLR 293 : (1997) 4 RCR(Civil) 328

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Succession Act, 1956 — Section 14(1)

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High Courts02 Jul 1997

United India Insurance Co. Ltd. Vs Malwa Bus Service (P) Ltd. and Others

Punjab And Haryana At Chandigarh · (1999) ACJ 1221

Evidence Act, 1872 — Section 65, 74

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High Courts02 Jul 1997Dismissed

Bombay Okara Carrier and Others Vs G.D. Iron and Metal Works and Another

Punjab And Haryana At Chandigarh · (1997) 117 PLR 648 : (1998) 1 RCR(Civil) 133

Contract Act, 1872 — Section 148, 154

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High Courts02 Jul 1997

Satvir Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1998) CriLJ 405 : (1997) 3 RCR(Criminal) 578

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 107, 108, 109, 113, 116Theft Act, 1968 — Section 22

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High Courts01 Jul 1997Dismissed

Gram Panchayat Vs Rao Pirthi Singh

Punjab And Haryana At Chandigarh · (1998) 118 PLR 614 : (1997) 4\ RCR(Civil) 12

Land Acquisition Act, 1894 — Section 18

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High Courts01 Jul 1997

Aman Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 4 AICLR 302 : (1997) 4 RCR(Criminal) 287

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High Courts01 Jul 1997

Shiv Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 48

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