High Courts30 May 1997
Thakar Dwara Bhoray and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 293 : (1997) 3 RCR(Civil) 353
Constitution of India, 1950 — Article 14, 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 41 of 85
High Courts30 May 1997
Rakesh Kumar alias Naresh Kumar Vs Prem Lal
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 258
High Courts30 May 1997Dismissed
Punjab Drug Manufacturers Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 76 : (1997) 117 PLR 73 : (1997) 3 RCR(Civil) 688
Constitution of India, 1950 — Article 14, 19, 19(1)
High Courts30 May 1997
Balbir Singh Vs Amarjit Kaur
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 552
High Courts30 May 1997
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 05 P&H CK 0151
High Courts30 May 1997
Mohinder Paul Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 652
High Courts30 May 1997
Tejinder Singh @ Monto Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 645
High Courts30 May 1997
Mehal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 494
High Courts30 May 1997Dismissed
Pepsu Road Transport Corporation Vs Arjuna and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 61 : (1997) 4 RCR(Civil) 621
High Courts30 May 1997
Gurmej Kaur alias Gurmesh Kaur Vs Surinder Kaur alias Swinder Kaur
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 554
High Courts30 May 1997
N.S.Bawa Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 628
High Courts30 May 1997
Jagdish Singh Vs Guru Amarjit Singh
Punjab And Haryana At Chandigarh · (1998) 2 LLR 115 : (1997) 2 PLJ 284 : (1998) 1 RCR(Civil) 152
High Courts30 May 1997Dismissed
Mehma Singh Vs Charan Singh and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 280 : (1997) 117 PLR 653 : (1997) 3 RCR(Civil) 487
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts30 May 1997
Ajay Sood Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 659 : (1997) 3 RCR(Civil) 463
High Courts30 May 1997
Roop Narain Shukla Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (1998) 1 LLJ 186 : (1997) 116 PLR 767
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts30 May 1997
Harish Chand and Others Vs Smt. Boti and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 1174 : (1998) 118 PLR 840 : (1998) 2 RCR(Civil) 172
Motor Vehicles Act, 1988 — Section 147
High Courts30 May 1997
K.K. Batish Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 140 : (1997) 2 CivCC 140 : (1997) 4 RCR(Civil) 319
Constitution of India, 1950 — Article 226, 227Notaries Rules, 1956 — Rule 3, 4, 4
High Courts30 May 1997
Harish Chand and Others Vs Boti and Others
Punjab And Haryana At Chandigarh · (2000) 1 ACC 93
Motor Vehicles Act, 1988 — Section 145, 146, 147, 166, 2
High Courts30 May 1997
Pepsu Road Transport Corporation Vs Smt. Arjuna and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 310
Motor Vehicles Act, 1988 — Section 166
High Courts30 May 1997Dismissed
Raj Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 292 : (1998) 1 RCR(Civil) 278
Land Acquisition Act, 1894 — Section 23