High Courts30 Apr 1997
Mohant Hardial Singh Vs Mohant Gurnam Singh
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 89 : (1997) 3 RCR(Civil) 189
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 92
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 53 of 85
High Courts30 Apr 1997
Parma Nand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 ICC 889 : (1998) 4 LLR 597 : (1997) 2 PLJ 654 : (1997) 3 RCR(Civil) 663
High Courts30 Apr 1997Allowed
Hari Chand Vs Shri M.C. Bhardwaj, Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 712
Industrial Disputes Act, 1947 — Section 33(3)
High Courts29 Apr 1997Dismissed
Bal Kishan Vs Raj Kumar
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Rent) 197
High Courts29 Apr 1997Dismissed
Surinder Paul and Another Vs Sataya Devi and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 667 : (1997) 117 PLR 105
High Courts29 Apr 1997Allowed
Avon Services (Production and Agency) Private Limited Vs Nazar Mohammad and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 99
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 33A
High Courts29 Apr 1997Dismissed
Bimal Chand Vs D.C.M. Ltd.
Punjab And Haryana At Chandigarh · (1998) 92 CompCas 680 : (1998) 79 FLR 699 : (1997) 117 PLR 470 : (1997) 3 RCR(Civil) 293 : (1997) 2 RCR(Rent) 113
Companies Act, 1956 — Section 630Industrial Disputes Act, 1947 — Section 12(3), 25H
High Courts29 Apr 1997
Daya Nand Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 593
High Courts29 Apr 1997
Baljit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 482
High Courts29 Apr 1997
Sunil Kumar Roy Vs Samana Steel Ltd.
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 66
High Courts29 Apr 1997
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 267 : (1997) 2 RCR(Criminal) 798
High Courts29 Apr 1997
Raj Kumari Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 424
High Courts29 Apr 1997
Sarwan Singh Vs Sub Divisional Magistrate, Ferozepur
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 279
High Courts29 Apr 1997
Prem Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CrLJ 4439 : (1997) 3 RCR(Criminal) 154
High Courts29 Apr 1997
Waso Bai Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 94 : (1998) 2 RCR(Civil) 421
High Courts29 Apr 1997
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 ICC 234 : (1997) 2 PLJ 432 : (1997) 3 RCR(Civil) 705
High Courts29 Apr 1997
Rangar Breweries Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 264
High Courts29 Apr 1997
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 293
High Courts29 Apr 1997
Ravinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 202
High Courts29 Apr 1997Allowed
Abnash Chander and Another Vs Mulakh Raj (Died) through his LR and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 482
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15, 9