High Courts21 Apr 1997Dismissed
Iqbal Singh Sethi Vs Mangat Ram
Punjab And Haryana At Chandigarh · (1997) 116 PLR 591 : (1997) 2 RCR(Rent) 189
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 13(2)(1), 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 57 of 85
High Courts21 Apr 1997Allowed
Mohinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 118 PLR 710 : (1997) 4 RCR(Civil) 665
Constitution of India, 1950 — Article 226
High Courts21 Apr 1997Allowed
Ram Kumar alias Kala Vs Upinder Saha and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 1082 : (1998) 118 PLR 500
Motor Vehicles Act, 1939 — Section 110A
High Courts21 Apr 1997Dismissed
Sarb Dayal Singh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (1997) 3 CivCC 77 : (1997) 3 RCR(Civil) 389
High Courts17 Apr 1997
Gram Panchayat of Village Chandu Khurd Vs Director, Consolidation of Holdings
Punjab And Haryana At Chandigarh · (1997) 117 PLR 623 : (1997) 3 RCR(Civil) 520
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts11 Apr 1997
HARBIIAJAN SINGH Vs T. C. BANSAL, ITO AND ANOTHER.
Punjab And Haryana At Chandigarh · (1999) 235 ITR 431
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 140A, 143, 147, 148, 154
High Courts11 Apr 1997Allowed
Natha Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 791 : (1997) 3 RCR(Civil) 710 : (1998) 1 RCR(Civil) 568
Punjab Panchayati Raj Act, 1994 — Section 19(2)
High Courts11 Apr 1997
Santosh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 493
High Courts11 Apr 1997
Aamrit Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 210
High Courts11 Apr 1997
Santokh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 04 P&H CK 0071
High Courts11 Apr 1997Dismissed
Dial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 92 CompCas 776
Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts11 Apr 1997
Kartar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CrLJ 4376 : (1997) 3 RCR(Criminal) 23
High Courts11 Apr 1997
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 189 : (1997) 3 RCR(Criminal) 32
High Courts11 Apr 1997
Kamal Bhatia Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 232
High Courts11 Apr 1997
Gulbir Kaur Vs Land Acquisition Collector, Punjab Urban Estates
Punjab And Haryana At Chandigarh · (1997) 117 PLR 228 : (1997) 3 RCR(Civil) 555
Land Acquisition Act, 1894 — Section 23, 23(2)
High Courts11 Apr 1997Dismissed
Babu Ram Vs Ram Sarup and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 38 : (1998) 118 PLR 290 : (1997) 4 RCR(Civil) 327
Succession Act, 1925 — Section 63
High Courts10 Apr 1997Dismissed
Dharam Wati Chauhan Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 323
High Courts10 Apr 1997
Raju Vs Madan Singh alias Bedan Singh
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 450 : (1997) 3 RCR(Criminal) 500
High Courts10 Apr 1997
Pipal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 500 : (1997) 2 RCR(Criminal) 609
High Courts10 Apr 1997
Sain Dass Vs Hari Parkash @ Hari Krishan
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Civil) 248