High Courts05 Mar 1997
Jai Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 454 : (1997) 2 RCR(Criminal) 649
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 66 of 85
High Courts05 Mar 1997
Dalip Singh Vs Ram Singh
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 188 : (1998) 2 RCR(Civil) 404
High Courts05 Mar 1997
Nachhattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 56
High Courts05 Mar 1997
Joginder Pal Vs Hindustan Petroleum Corpn. Ltd. and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 248 : (1997) 117 PLR 110 : (1997) 2 RCR(Civil) 605
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115 , 151Prevention of Corruption Act, 1988 — Section 13, 7
High Courts05 Mar 1997
Haqiqat Singh Vs Amritpal Singh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 140
High Courts05 Mar 1997Allowed
Anil Kumar Aggarwal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) CriLJ 2954 : (1998) 3 RCR(Criminal) 454
Customs Act, 1962 — Section 104, 108
High Courts05 Mar 1997Allowed
Balwinder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) CriLJ 2808 : (1997) 2 RCR(Criminal) 342
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 432, 482Penal Code, 1860 (IPC) — Section 149, 312
High Courts04 Mar 1997Allowed
Luxmi Chand Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 628 : (1997) 3 RCR(Civil) 684
High Courts04 Mar 1997Allowed
Ram Nath Mehlawat, Advocates Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 351
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts04 Mar 1997Dismissed
Smt. Phullan and Others Vs Additional Director of Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 836 : (1997) 3 RCR(Civil) 587
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts04 Mar 1997Allowed
Bhalla Medicos and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 415 : (1997) 3 RCR(Civil) 381
Punjab Municipal Act, 1911 — Section 121(1)
High Courts04 Mar 1997
Parshotam Lal Gupta and Another Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 308 : (1997) 3 RCR(Civil) 340
East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal Act, 1911 — Section 3(1)
High Courts04 Mar 1997Allowed
Kirpal Singh alias Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 665 : (1997) 4 RCR(Civil) 15
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts04 Mar 1997
United India Insurance Company, Bhatinda Vs Sukhdev Kaur
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 590 : (1999) 2 RCR(Civil) 592
High Courts04 Mar 1997
Mani Ram Vs Bal Raj
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 283 : (1997) 3 RCR(Criminal) 187
High Courts04 Mar 1997Allowed
Rajinder Paul Vs Murti Devi
Punjab And Haryana At Chandigarh · (1999) 1 DMC 75
Hindu Marriage Act, 1955 — Section 12, 24
High Courts04 Mar 1997Dismissed
Charan Dass Vs The Financial Commissioner and Another
Punjab And Haryana At Chandigarh · (1997) 117 PLR 37 : (1997) 3 RCR(Civil) 623
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 39(3), 7
High Courts04 Mar 1997Dismissed
Dharam Vir Sharma and Others Vs Chhoti Devi and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 668 : (1997) 117 PLR 625 : (1997) 4 RCR(Civil) 76 : (1997) 3 RCR(Civil) 475
Motor Vehicles Act, 1988 — Section 106
High Courts04 Mar 1997Allowed
Harbans Singh and Others Vs Director Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 639 : (1998) 1 RCR(Civil) 105
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts04 Mar 1997Allowed
Janta Brick Kiln Co. and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 624 : (1997) 3 RCR(Civil) 439