High Courts24 Feb 1997
State of Punjab Vs Gurbax Singh
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 830 : (1997) 2 RCR(Criminal) 393
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 69 of 85
High Courts24 Feb 1997
Devinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 94 : (1997) 2 RCR(Criminal) 518
High Courts24 Feb 1997
Hamir Singh Vs Bhag Singh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 185
High Courts24 Feb 1997Allowed
Ram Singh Vs The Secretary to Government Punjab Housing and Urban Development (Civil Secretariate) and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 41 : (1997) 4 RCR(Civil) 174
High Courts24 Feb 1997Dismissed
Lal Chand Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 465 : (1997) 3 RCR(Civil) 379
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts21 Feb 1997
Bhagwan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 270 : (1997) 2 RCR(Criminal) 557
High Courts21 Feb 1997
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 579
High Courts21 Feb 1997
Arjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 74 : (1997) 2 RCR(Criminal) 593
High Courts21 Feb 1997
Ram Partap Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 509 : (1997) 2 RCR(Criminal) 757
High Courts21 Feb 1997
Siri Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 291
High Courts21 Feb 1997
Uco Bank Vs Mittal Bros. and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 654 : (1997) 116 PLR 602 : (1998) 2 RCR(Civil) 426 : (1997) 2 RCR(Civil) 508
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2
High Courts21 Feb 1997Dismissed
Suba Singh Joginder Singh, through Suba Singh Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 711 : (1997) 4 RCR(Civil) 21
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Motor Vehicles Act, 1939 — Section 110A
High Courts21 Feb 1997Dismissed
Emerald International Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 797 : (2001) 122 STC 382
Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 39(5)Punjab General Sales Tax Act, 1948 — Section 20(5)
High Courts21 Feb 1997Dismissed
Mahesh Goyal Vs S.K. Sharma
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 420 : (1997) 1 CivCC 522 : (1997) CriLJ 2868 : (1997) 2 RCR(Criminal) 301
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Feb 1997Allowed
Devinder Singh Grover Vs The Food Corporation of India and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 296
Food Corporation of India Staff Regulations, 1971 — Rule 59
High Courts20 Feb 1997Dismissed
Des Raj Vs Sham Lal (died) through his LRs.
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 669 : (1997) 117 PLR 463 : (1997) 3 RCR(Civil) 335
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27
High Courts20 Feb 1997
Mange Ram, Sarpanch Gram Panchayat Vs Financial Commissioner and Secretary to Government, Development and Panchayat Department, Haryana, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 252 : (1997) 2 ILR (P&H) 137 : (1997) 116 PLR 293 : (1997) 2 RCR(Civil) 387
Penal Code, 1860 (IPC) — Section 148, 149, 304Punjab Gram Panchayat Act, 1952 — Section 102(1), 51(1), 5A(1)(2)
High Courts20 Feb 1997
Manjit Singh Vs Senior Superintendent of Police
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 412
High Courts19 Feb 1997
Dalip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 296 : (1997) 2 RCR(Criminal) 506
High Courts19 Feb 1997
Indian Oil Corporation Limited, New Delhi Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 205 : (1997) 116 PLR 282 : (1997) 3 RCR(Civil) 124
Haryana Municipal Act, 1973 — Section 100, 89, 91, 99Punjab Municipal Corporation Act, 1976 — Section 113