High Courts14 Feb 1997
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 583
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 71 of 85
High Courts14 Feb 1997
Parkash Singh alias Passa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 190 : (1997) CrLJ 3527 : (1997) 2 RCR(Criminal) 395
High Courts14 Feb 1997
Rattan Chand Vs Tarsem Lal
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 731
High Courts14 Feb 1997
Nauratta Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 588
High Courts14 Feb 1997
The New India Assurance Co. Ltd. and others Vs M/s. Haryana Roadways, Sonepat
Punjab And Haryana At Chandigarh · AIR 1997 P&H 257 : (1997) 116 PLR 339 : (1997) 2 RCR(Civil) 602
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Contract Act, 1872 — Section 7
High Courts14 Feb 1997Dismissed
Bhupinder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 3416 : (1997) 2 RCR(Criminal) 398
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(4), 195Penal Code, 1860 (IPC) — Section 171, 171A(1), 171F, 171P, 171S
High Courts14 Feb 1997Dismissed
Lekh Raj and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) CriLJ 1141 : (1997) 2 RCR(Criminal) 180 : (1997) 2 RCR(Criminal) 186
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482, 540Penal Code, 1860 (IPC) — Section 109, 406, 498, 498A
High Courts14 Feb 1997Allowed
Ved Pal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 451
Constitution of India, 1950 — Article 226, 227
High Courts13 Feb 1997Dismissed
Gomti Vs Bahadur and Others
Punjab And Haryana At Chandigarh · (1997) 2 DMC 479 : (1997) 2 RCR(Criminal) 705
Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 494
High Courts13 Feb 1997
Devinder Kumar @ Dev Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 97 : (1997) 2 RCR(Criminal) 361
High Courts13 Feb 1997
Abhey Singh Chautala Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 277 : (1997) 2 RCR(Civil) 685
Haryana Panchayati Raj Act, 1994 — Section 160(1)
High Courts12 Feb 1997
Hindustan Palverising Mill Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 278 : (1997) 2 RCR(Criminal) 560
High Courts12 Feb 1997
Puran Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 120 : (1997) 3 RCR(Civil) 187
High Courts11 Feb 1997Dismissed
Karam Singh Vs The Additional District Judge and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 692 : (1997) 3 RCR(Civil) 131
Haryana Panchayati Raj Act, 1994 — Section 176
High Courts11 Feb 1997
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 148 : (1997) 2 RCR(Criminal) 471
High Courts11 Feb 1997
Ram Kali Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) ISJ 376 : (1997) 3 RCR(Criminal) 90
High Courts11 Feb 1997
Tarsem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 288 : (1997) 2 RCR(Criminal) 785
High Courts11 Feb 1997
Rakesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 655 : (1997) 2 RCR(Criminal) 536
High Courts11 Feb 1997
Sewa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 Crimes 515 : (1997) 2 RCR(Criminal) 68
High Courts11 Feb 1997
State of Haryana Vs Sarup Singh and others
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 45