High Courts20 Jan 1997
Jagjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 722
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 80 of 85
High Courts20 Jan 1997Dismissed
Guar Gum Chemicals Ltd. Vs The Excise and Taxation Officer and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 405
Constitution of India, 1950 — Article 226
High Courts17 Jan 1997Allowed
Chhinna Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) CriLJ 2876 : (1997) 1 RCR(Criminal) 706
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433APenal Code, 1860 (IPC) — Section 302
High Courts17 Jan 1997Allowed
Gram Panchayat Vs Additional Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 631 : (1998) 3 RCR(Civil) 249 : (1998) 1 RCR(Civil) 492
Evidence Act, 1872 — Section 116Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts17 Jan 1997
New India Assurance Co. Ltd. Vs Sky Highways (Pvt.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1997) 2 ACC 642
Motor Vehicles Act, 1988 — Section 95(2)(b)
High Courts17 Jan 1997Allowed
The New India Assurance Co. Ltd. Vs Sky Highways (Pvt.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 620 : (1997) 116 PLR 192 : (1997) 3 RCR(Civil) 160
Motor Vehicles Act, 1939 — Section 95, 95(1)
High Courts17 Jan 1997Dismissed
Ghawa Ram and Sons and Others Vs Punjab Syndicate Finance (India) Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 671 : (1998) 92 CompCas 139
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Jan 1997Dismissed
Punjab Roadways Depot and Another Vs Madan Lal Sahni
Punjab And Haryana At Chandigarh · (1997) 115 PLR 839 : (1997) 2 RCR(Civil) 588
Motor Vehicles Act, 1939 — Section 110A
High Courts17 Jan 1997
S.S.Anand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 688
High Courts17 Jan 1997
Dharam Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 745
High Courts17 Jan 1997Allowed
Citi Bank N.A. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 94 CompCas 449 : (1997) 3 RCR(Criminal) 247
Penal Code, 1860 (IPC) — Section 379, 382
High Courts17 Jan 1997
Jainti Parshad Jain Vs Municipal Committee Ferozepore City and another
Punjab And Haryana At Chandigarh · AIR 1997 P&H 287 : (1997) 117 PLR 487 : (1997) 3 RCR(Civil) 390
Haryana Municipal Act, 1973 — Section 2, 2(1), 4Punjab Municipal (Executive Officer) Act, 1931 — Section 4Punjab Municipal Act, 1911 — Section 3, 3(1), 84
High Courts17 Jan 1997
Devans Modern Breweries Limited Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 406 : (1997) 115 PLR 634 : (1997) 2 RCR(Civil) 491
Constitution of India, 1950 — Article 304Punjab Excise Act, 1914 — Section 31, 32, 34, 58
High Courts17 Jan 1997
Unnati Vs Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (1998) ACJ 570 : (1997) 116 PLR 191 : (1997) 3 RCR(Civil) 159
Motor Vehicles Act, 1939 — Section 110A
High Courts17 Jan 1997Dismissed
Gram Panchayat Vs Lakha Singh
Punjab And Haryana At Chandigarh · (1997) 116 PLR 145 : (1997) 2 RCR(Civil) 616
High Courts17 Jan 1997Dismissed
Harnam Singh Vs Gurbax Singh
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 90 : (1997) 3 RCR(Civil) 257
Evidence Act, 1872 — Section 50
High Courts17 Jan 1997Dismissed
Dina Nath Vs The Haryana Financial Corporation
Punjab And Haryana At Chandigarh · (1997) 116 PLR 148 : (1997) 3 RCR(Civil) 80 : (1997) 1 RCR(Criminal) 639
State Financial Corporations Act, 1951 — Section 29(4)
High Courts17 Jan 1997Allowed
Palwinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) CriLJ 2811 : (1997) 1 RCR(Criminal) 639
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3), 156, 157Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 427
High Courts16 Jan 1997Dismissed
Gajjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 118 PLR 155 : (1997) 2 RCR(Civil) 702 : (1997) 2 RCR(Rent) 338
Limitation Act, 1963 — Article 112Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 7
High Courts16 Jan 1997Dismissed
Madhu Industries Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 400
Haryana General Sales Tax Act, 1973 — Section 39