High Courts19 Dec 1997
Raja Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 665
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 2 of 85
High Courts19 Dec 1997Dismissed
Amar Singh, Constable Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 761
Punjab Police Rules, 1934 — Rule 13.8A(1)
High Courts18 Dec 1997Allowed
Amritsar Diocese Trust Association Vs Mrs. Alice and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 159 : (1998) 1 RCR(Civil) 627
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Dec 1997Dismissed
Ajmer Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 382
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 15
High Courts18 Dec 1997
Mohinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 193
High Courts18 Dec 1997
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 460
High Courts18 Dec 1997
Saroj Vs Shiv Dayal and Another
Punjab And Haryana At Chandigarh · (1999) 1 DMC 446
Hindu Marriage Act, 1955 — Section 13, 13BPenal Code, 1860 (IPC) — Section 498A
High Courts18 Dec 1997
Sarwan Singh Vs Nand Singh
Punjab And Haryana At Chandigarh · (1998) 1 PLJ 34 : (1998) 2 RCR(Civil) 500
High Courts18 Dec 1997Dismissed
Randhir Singh, Sarpanch (Removed), Gram Panchayat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 450 : (1998) 1 RCR(Civil) 655
Constitution of India, 1950 — Article 226Haryana Panchayati Raj Act, 1994 — Section 51(3)
High Courts18 Dec 1997Dismissed
Randhir Singh, Sarpanch (removed), Gram Panchayat, Bayanpur, Teh. and Distt. Sonepat Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 450
Haryana Panchayati Raj Act, 1994 — Section 51(3)
High Courts18 Dec 1997
Rachhpal Singh, Head Constable Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 763
Punjab Police Rules, 1934 — Rule 13.8A(1)
High Courts17 Dec 1997
Sudesh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 177 : (1998) 1 CurLJ 237 : (1998) 3 LLR 598 : (1998) 2 LLR 110 : (1998) 1 PLJ 1 : (1998) 1 PLR 376 : (1998) 1 RCR(Civil) 430
High Courts17 Dec 1997Dismissed
Prem Kumar Vs Gurdeep Singh
Punjab And Haryana At Chandigarh · (1998) 118 PLR 649 : (1998) 2 RCR(Civil) 167
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts17 Dec 1997Allowed
Makhan Lal Garg Vs Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 399
Punjab National Bank Officer Employees (Discipline and Appeal) Regulations, 1977 — Regulation 14
High Courts17 Dec 1997
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 581 : (1998) 2 RCR(Criminal) 295
High Courts17 Dec 1997Dismissed
Rocky Tyres and Others Vs Ajit Jain and Another
Punjab And Haryana At Chandigarh · AIR 1998 P&H 202 : (1998) 3 CivCC 313 : (1998) 120 PLR 53 : (1998) 2 RCR(Civil) 17
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, 11 , 47Constitution of India, 1950 — Article 142
High Courts17 Dec 1997Allowed
Smt. Sudesh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 177 : (1998) 118 PLR 376
Haryana Panchayati Raj Act, 1994 — Section 10(2)
High Courts17 Dec 1997Dismissed
Union of India (UOI) and Others Vs N.K. Kaushik
Punjab And Haryana At Chandigarh · (1998) 118 PLR 487
Army Act, 1950 — Section 122
High Courts17 Dec 1997
Ajmer Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 226
High Courts16 Dec 1997
Shankar Rice Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 440 : (2000) 118 STC 368