High Courts12 Dec 1997
New India Assurance Co. Ltd. and Another Vs Rajni and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 1286
Motor Vehicles Act, 1988 — Section 170
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 4 of 85
High Courts12 Dec 1997Allowed
Joginder Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 73 : (1998) 118 PLR 619
Punjab Civil Services Rules — Rule 3.17A(F)
High Courts11 Dec 1997Dismissed
Joginder Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 167 : (1998) 1 RCR(Civil) 472 : (1998) 1 RCR(Civil) 633
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Dec 1997Dismissed
Ram Tirath @ Raghbir Singh Vs Bhagwan Dass and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 649(1)
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Dec 1997Dismissed
Hari Ram Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (1998) 119 PLR 276 : (1998) 1 RCR(Civil) 286 : (1998) 1 RCR(Rent) 14 : (1998) 1 RCR(Rent) 468
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 29 Rule 2Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts11 Dec 1997
Jeeto Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 764
High Courts11 Dec 1997
Natha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 393
High Courts11 Dec 1997Allowed
Rajesh Bedi Vs Sh. Dhar Bedi
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 238 : (1999) 2 CivCC 38 : (1998) 119 PLR 33
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts10 Dec 1997Allowed
Joginder Singh and Others Vs Raj Takkar
Punjab And Haryana At Chandigarh · (1998) 118 PLR 461
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts10 Dec 1997
Om Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 41
High Courts10 Dec 1997
Chander Kumar Sharma Vs Samriti Sharma
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 135
High Courts10 Dec 1997Dismissed
Beer Singh and Others Vs Satbir Singh and Another
Punjab And Haryana At Chandigarh · (2000) ACJ 681 : (1999) 122 PLR 405 : (1999) 4 RCR(Civil) 164
Motor Vehicles Act, 1988 — Section 149(2)
High Courts10 Dec 1997Dismissed
Mohindra Cranks Pvt. Ltd. Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1998) 119 PLR 289
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Dec 1997
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 LLR 41 : (1998) 1 PLJ 149 : (1998) 1 RCR(Civil) 704
High Courts09 Dec 1997
Hardutt @ Datta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 214
High Courts09 Dec 1997
Ram Lal Vs Charan Kaur
Punjab And Haryana At Chandigarh · (1998) 3 LLR 458 : (1998) 1 PLJ 626 : (1998) 2 PLR 864 : (1998) 2 RCR(Civil) 14
High Courts09 Dec 1997Allowed
Smt. Kamlesh Kumari Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 433
Punjab Privately Managed Recongnised Schools Employees (Security of Service) Act, 1979 — Section 4Punjab Privately Managed Recongnised Schools Employees (Security of Service) Rules, 1981 — Rule 17(4)
High Courts09 Dec 1997Dismissed
Santa Singh and Others Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 651 : (1998) 1 RCR(Civil) 687
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36, 47
High Courts08 Dec 1997Dismissed
Ex. Constable Ram Kishan No. 403/KLN Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 379
Constitution of India, 1950 — Article 226Punjab Police Rules, 1934 — Rule 16.2
High Courts08 Dec 1997
Lakha Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 713