COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1997

1,683 judgments · page 6 of 85

High Courts02 Dec 1997Allowed

District Development and Panchayat Officer and Another Vs Jagdish Singh

Punjab And Haryana At Chandigarh · AIR 1998 P&H 179 : (1998) 1 ILR (P&H) 441 : (1998) 118 PLR 383 : (1998) 1 RCR(Civil) 432

Constitution of India, 1950 — Article 226Punjab High Court Rules and Orders — Rule 22, 29

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High Courts02 Dec 1997Dismissed

Patiala Central Co-operative Bank Ltd. Vs Mehar Chand and Another

Punjab And Haryana At Chandigarh · (1998) 1 LLJ 1142 : (1998) 118 PLR 499

Industrial Disputes Act, 1947 — Section 25F

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High Courts01 Dec 1997

Shiv Charan (Died) through L.Rs. and Others Vs The State of Haryana and Another

Punjab And Haryana At Chandigarh · (1998) 118 PLR 410 : (1998) 1 RCR(Civil) 647

Land Acquisition Act, 1894 — Section 23

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High Courts01 Dec 1997Allowed

Bal Raj Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 2 DMC 204 : (1998) 1 RCR(Criminal) 772

Criminal Procedure Code, 1973 (CrPC) — Section 156, 438Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts01 Dec 1997

Ramesh Sultania Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 728

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High Courts01 Dec 1997

Sukhdev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 810

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High Courts01 Dec 1997

Inder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 2 AICLR 494 : (1998) 1 AICLR 796 : (1998) 1 RCR(Criminal) 517

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High Courts01 Dec 1997

Ashwani Kumar and Others Vs The State of Punjab and Another

Punjab And Haryana At Chandigarh · (1998) 118 PLR 754 : (1998) 2 RCR(Civil) 227

Land Acquisition Act, 1894 — Section 16

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High Courts01 Dec 1997Dismissed

Baldev Sahai Vs Ved Parkash

Punjab And Haryana At Chandigarh · (1998) 119 PLR 438 : (1998) 1 RCR(Rent) 276

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)

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High Courts28 Nov 1997Dismissed

Amarjit Singh Samra Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1998) 118 PLR 141 : (1998) 1 RCR(Civil) 481

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High Courts28 Nov 1997Dismissed

Federation of Punjab Small Scale Industries Association and Others Vs Municipal Corporation and Another

Punjab And Haryana At Chandigarh · (1998) 118 PLR 168 : (1998) 1 RCR(Civil) 725

Punjab Municipal Corporation Act, 1976 — Section 343(1)

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High Courts28 Nov 1997Allowed

United India Insurance Co. Ltd. Vs Seno and Others

Punjab And Haryana At Chandigarh · (1998) 2 ACC 64 : (1998) ACJ 536 : (1998) 118 PLR 171 : (1998) 1 RCR(Civil) 692

Motor Vehicles Act, 1988 — Section 166, 169

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High Courts28 Nov 1997Allowed

Sarjiwan Tiwari and Others Vs Punjab State Electricity Board and Another

Punjab And Haryana At Chandigarh · (1998) 118 PLR 313 : (1998) 2 RCR(Civil) 2

Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5, 7, 9

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High Courts28 Nov 1997Dismissed

Bhupinder Kumar Vs Smt. Angoori Devi

Punjab And Haryana At Chandigarh · (1998) 118 PLR 118

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 12, 21

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High Courts28 Nov 1997

Yoginder Mohan Vs Krishan Lal and Others

Punjab And Haryana At Chandigarh · (1998) 118 PLR 114 : (1998) 1 RCR(Rent) 254

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4(3)

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High Courts28 Nov 1997

Digvijay Vs Kundan Lal

Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 302

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High Courts28 Nov 1997Dismissed

Bhupinder Kumar Vs Angoori Devi

Punjab And Haryana At Chandigarh · (1998) 1 CivCC 511 : (1998) 1 DMC 307 : (1998) 1 RCR(Civil) 619

Hindu Marriage Act, 1955 — Section 21, 24

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High Courts28 Nov 1997

Anita Bhalla Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 11 P&H CK 0052

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High Courts27 Nov 1997

Mahindero Vs Motor Accidents Claims Tribunal

Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 464

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High Courts27 Nov 1997

Kafil Ahmed Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 811

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