High Courts26 Nov 1997
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 LLR 388 : (1998) 1 PLJ 137 : (1998) 2 RCR(Civil) 623
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 7 of 85
High Courts26 Nov 1997
Manoj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 563
High Courts26 Nov 1997Allowed
Balbir Kaur Vs Kewal Singh
Punjab And Haryana At Chandigarh · (1999) 1 DMC 115
Hindu Marriage Act, 1955 — Section 13B
High Courts26 Nov 1997
Mohan Lal and Another Vs Rameshwar and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 829 : (1998) 118 PLR 363 : (1998) 2 RCR(Civil) 59
Motor Vehicles Act, 1939 — Section 110
High Courts25 Nov 1997Allowed
Smt. Mohinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 296 : (1999) 3 RCR(Civil) 534 : (2000) 1 RCR(Civil) 94
Constitution of India, 1950 — Article 226
High Courts25 Nov 1997
Inderjit Kaur Vs Surinder Singh
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 431 : (1998) 3 RCR(Civil) 172
High Courts25 Nov 1997
Gian Singh Vs Harjit Singh
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 602 : (1998) 2 CivCC 602 : (1998) 2 LLR 193 : (1998) 1 PLJ 100 : (1998) 1 RCR(Civil) 678
High Courts25 Nov 1997
Jagdev Singh Vs Darbara Singh
Punjab And Haryana At Chandigarh · (1998) 2 LLR 450 : (1998) 1 PLJ 104 : (1998) 1 RCR(Civil) 681
High Courts25 Nov 1997Allowed
National Insurance Co. Ltd. Vs Shinder Kaur and Others
Punjab And Haryana At Chandigarh · (1998) ACJ 880 : AIR 1998 P&H 184 : (1998) 2 ILR (P&H) 55 : (1998) 118 PLR 369 : (1998) 1 RCR(Civil) 302
Motor Vehicles Act, 1988 — Section 149, 2(26)
High Courts25 Nov 1997Dismissed
Surender Kumar Vs Laxmi Devi
Punjab And Haryana At Chandigarh · (1999) 1 DMC 618 : (1998) 3 RCR(Civil) 74
Hindu Marriage Act, 1955 — Section 13(1), 23(1)
High Courts24 Nov 1997Dismissed
Smt. Raksha Rani Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1998) 119 PLR 583 : (1998) 3 RCR(Civil) 64
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Land Acquisition Act, 1894 — Section 28A
High Courts24 Nov 1997Allowed
Sukhjinder Singh Vs Director, State Transport and Others
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 1022 : (1998) 119 PLR 149
Industrial Disputes Act, 1947 — Section 29, 33C(2)
High Courts24 Nov 1997
Partap Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 740
High Courts24 Nov 1997
Boota Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 292
High Courts24 Nov 1997
State of Haryana Vs Bijender
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 550
High Courts24 Nov 1997
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 682
High Courts24 Nov 1997
Ram Saran Vs Daulat Ram
Punjab And Haryana At Chandigarh · (1998) 4 LLR 491 : (1998) 1 PLJ 25
High Courts24 Nov 1997Allowed
Radhey Shyam and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 341 : (1998) 2 LLJ 1217 : (1998) 119 PLR 1
Industrial Disputes Act, 1947 — Section 10, 11A, 12, 2, 2A
High Courts24 Nov 1997Dismissed
National Insurance Co. Ltd. Vs Santosh and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 1262
Motor Vehicles Act, 1988 — Section 140, 162, 166, 168
High Courts24 Nov 1997
Lachhman Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 541 : (1998) 3 ICC 264 : (1998) 3 RCR(Civil) 547