High Courts21 Nov 1997Dismissed
Bija Vs Raja Ram and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 493 : (1998) 2 RCR(Civil) 464 : (1998) 2 RCR(Civil) 219
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 8 of 85
High Courts21 Nov 1997
Inderbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 691
High Courts21 Nov 1997Allowed
Gagan Jyot Mann Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 836
Constitution of India, 1950 — Article 14, 226
High Courts20 Nov 1997
Sanjeev Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 Crimes 290 : (1998) 1 RCR(Criminal) 715
High Courts20 Nov 1997Dismissed
The Panipat Cooperative Sugar Mills Ltd. Vs Smt. Sushila Hooda
Punjab And Haryana At Chandigarh · (1998) 119 PLR 131 : (1998) 3 RCR(Civil) 192
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Nov 1997Dismissed
Raj Singh, Sarpanch Vs Gurcharan Singh, M.L.A.
Punjab And Haryana At Chandigarh · (1998) 118 PLR 426 : (1998) 3 RCR(Civil) 201
Conduct of Elections Rules, 1961 — Rule 94APunjab and Haryana High Court Rules and Order — Rule 14Representation of the People Act, 1951 — Section 81(3)
High Courts19 Nov 1997
New India Assurance Co. Ltd. and Another Vs Charanjit Singh
Punjab And Haryana At Chandigarh · (1999) ACJ 1506
Motor Vehicles Act, 1988 — Section 149, 170, 96
High Courts19 Nov 1997
Shrimati Balbir Kaur Vs The Union Territory Administration and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 164
Capital of Punjab (Development and Regulation) Act, 1952 — Section 15Punjab Capital (Development and Regulation) Buildings Rules, 1952 — Rule 5
High Courts19 Nov 1997
Manu Vs Krishan Chand
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 720
High Courts19 Nov 1997
Balbir Kaur Vs Union Territory Administration, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 3 LLR 581 : (1998) 1 PLJ 72 : (1998) 1 PLR 164 : (1998) 1 RCR(Civil) 689
High Courts19 Nov 1997
Dalbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 613 : (1998) 1 RCR(Criminal) 79
High Courts19 Nov 1997
Madan Lal Vs Union Territory Administration, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 476 : (1998) 1 RCR(Criminal) 516
High Courts19 Nov 1997
Jaspal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 577
High Courts19 Nov 1997
Dr. Mahesh Batra and Another Vs Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 603 : (1998) 3 RCR(Civil) 225
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts19 Nov 1997
Urmila Kakar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 PLJ 10 : (1998) 3 RCR(Civil) 62
High Courts18 Nov 1997Dismissed
Shiv Shankar House Pvt. Ltd. Vs Anant Pal Singh Grewal
Punjab And Haryana At Chandigarh · (1998) 118 PLR 211 : (1997) 2 RCR(Rent) 701
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3), 13(3)
High Courts18 Nov 1997Allowed
Manmohan Singh Walia Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 158 : (1998) 1 RCR(Civil) 423
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 16(1)
High Courts18 Nov 1997
Gurdev Singh @ Deva Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 110 : (1998) 1 RCR(Criminal) 174
High Courts18 Nov 1997
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 462
High Courts17 Nov 1997Dismissed
Harmohinder Singh, M.L.A. and Director The Punjab State Cooperative Supply and Marketing Federation Ltd. and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 733 : (1999) 2 RCR(Civil) 226 : (1998) 1 RCR(Civil) 423