High Courts17 Nov 1997
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 196
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 9 of 85
High Courts17 Nov 1997
Inder Singh Guram Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 780 : (1998) 1 RCR(Criminal) 456
High Courts17 Nov 1997
Jyoti Arora Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 73 : (1998) CrLJ 2662 : (1998) 1 RCR(Criminal) 234
High Courts17 Nov 1997
Manjit Kaur Vs Collector, Patiala
Punjab And Haryana At Chandigarh · (1998) 2 LLR 536 : (1998) 1 PLJ 26 : (1998) 1 RCR(Civil) 446
High Courts17 Nov 1997Dismissed
State of Punjab Vs Hari Dass and Another
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 1435 : (1999) 121 PLR 425
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 2
High Courts17 Nov 1997Dismissed
Gurcharan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 4920 : (1998) 1 RCR(Criminal) 276
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts17 Nov 1997Dismissed
Shashi Singla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 81 : (1998) 2 RCR(Civil) 259
Constitution of India, 1950 — Article 226
High Courts17 Nov 1997Dismissed
State of Punjab Vs Hari Dass
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 646 : (1999) 3 LLJ 1435 : (1999) 121 PLR 425 : (1999) 3 RCR(Civil) 98
Industrial Disputes Act, 1947 — Section 2(j)
High Courts15 Nov 1997
Tikka Navdeep Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 195 : (1998) 3 LLR 571 : (1998) 1 PLJ 109 : (1998) 1 PLR 373 : (1998) 2 RCR(Civil) 25
High Courts14 Nov 1997
COMMISSIONER OF INCOME TAX Vs S. G. SAMBANDAM and CO.
Punjab And Haryana At Chandigarh · (1999) 156 CTR 190
Income Tax Act, 1961 — Section 139, 147, 148, 149, 163
High Courts13 Nov 1997Dismissed
Vishal Aggarwal Vs The Indian Oil Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 166 : (1998) 1 RCR(Civil) 691
Constitution of India, 1950 — Article 226
High Courts13 Nov 1997
Gurjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 808
High Courts13 Nov 1997
Dalip Kaur Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 686
High Courts13 Nov 1997Dismissed
Maha Singh Vs Vidya Devi and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 605 : (1998) 2 RCR(Civil) 499
Punjab Security of Land Tenures Act, 1953 — Section 8Specific Relief Act, 1963 — Section 6
High Courts12 Nov 1997Allowed
Sharif Masih Vs State
Punjab And Haryana At Chandigarh · (1998) CriLJ 1689
Penal Code, 1860 (IPC) — Section 120B, 477A
High Courts12 Nov 1997
Sohan Singh Vs Malook Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 511
High Courts12 Nov 1997Dismissed
Bari Doab Bank Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2001) 103 CompCas 235 : (1998) 118 PLR 135 : (1998) 1 RCR(Civil) 244
Banking Regulation Act, 1949 — Section 22, 36A, 45, 49CReserve Bank of India Act, 1934 — Section 45(1), 45(4), 45(7), 45IA
High Courts12 Nov 1997Allowed
A.S.I. Darshan Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 228
High Courts12 Nov 1997Dismissed
Lalit Kumar Arora Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 46
Constitution of India, 1950 — Article 14, 16Punjab National Bank Officers Service Regulations, 1979 — Regulation 5(2)
High Courts11 Nov 1997Dismissed
Shakuntla Devi and Another Vs Smt. Bimla Rani
Punjab And Haryana At Chandigarh · (1998) 118 PLR 207 : (1998) 1 RCR(Civil) 699
Arbitration Act, 1940 — Section 17, 30