High Courts07 Nov 1997Dismissed

Joginder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 451

Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Punjab Police Rules, 1934 — Rule 12.21, 16.24