High Courts22 Oct 1997
Anand Vs Mange Ram
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 486 : (1997) 4 RCR(Criminal) 826
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 12 of 85
High Courts22 Oct 1997
Bagga Singh Vs Financial Commissioner (Revenue) Punjab
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 102 : (1998) 4 LLR 504 : (1997) 2 PLJ 422 : (1998) 1 RCR(Civil) 30
High Courts22 Oct 1997Dismissed
Janki Dass Vs Smt. Shanti
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 638 : (1998) 120 PLR 597 : (1998) 2 RCR(Civil) 157
Hindu Marriage Act, 1955 — Section 13
High Courts22 Oct 1997Dismissed
Mohinder Lal Vs Saroj Kumari Verma
Punjab And Haryana At Chandigarh · (1998) 118 PLR 58 : (1998) 1 RCR(Rent) 253
East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts22 Oct 1997Dismissed
O.P. Sood Vs H.M.T. Limited
Punjab And Haryana At Chandigarh · (1998) 119 PLR 571
High Courts22 Oct 1997Allowed
Smt. Shammi Malik and Others Vs Amrik Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 138 : (1999) ACJ 434 : (1998) 118 PLR 53
Motor Vehicles Act, 1988 — Section 118Rules of the Road Regulations, 1989 — Regulation 6
High Courts21 Oct 1997Dismissed
Vinod Kumar Sharma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 190 : (1998) 118 PLR 185 : (1998) 1 RCR(Civil) 313
Punjab Regional and Town Planning and Development Act, 1995 — Section 17
High Courts21 Oct 1997
Jeet Singh Vs Commissioner, Patiala Division
Punjab And Haryana At Chandigarh · (1998) 4 LLR 505 : (1998) 1 PLJ 93 : (1998) 1 RCR(Civil) 31
High Courts21 Oct 1997
Satbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 472 : (1998) 1 RCR(Criminal) 508
High Courts21 Oct 1997Allowed
Mehar Singh and Another Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 491 : (1998) 118 PLR 59 : (1998) 1 RCR(Civil) 745
Succession Act, 1925 — Section 63
High Courts21 Oct 1997Dismissed
Kaka Vs Hassan Bano and Another
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 406 : (1998) 1 ILR (P&H) 267 : (1998) 118 PLR 1 : (1998) 1 RCR(Criminal) 484
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 397Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 5
High Courts20 Oct 1997
Parkash Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 345
High Courts20 Oct 1997Allowed
Bahadur Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 3546 : (1998) 1 RCR(Criminal) 562
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 24, 30(3), 33
High Courts20 Oct 1997Dismissed
Jai Narain Vs Kartar Devi and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 546 : (1998) 2 RCR(Civil) 209
Conduct of Elections Rules, 1961 — Rule 56(2), 56(3), 56(4)Representation of the People Act, 1951 — Section 83
High Courts17 Oct 1997
Sukhbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 188
High Courts17 Oct 1997
Court on its motion Vs Kulbir Singh
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 96 : (1998) 1 RCR(Criminal) 186
High Courts17 Oct 1997Dismissed
Jiwan Vs Ram Sarup (Died) through his L.R's
Punjab And Haryana At Chandigarh · (1998) 118 PLR 349 : (1998) 1 RCR(Civil) 477
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 10
High Courts15 Oct 1997Allowed
Ashok Kumar Gupta Vs Sunita Gupta
Punjab And Haryana At Chandigarh · (1999) 1 DMC 132
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13, 13B
High Courts15 Oct 1997
Hans Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 573
High Courts15 Oct 1997Dismissed
Amar Singh Beniwal, Advocate and Others Vs Aad Ram and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 443 : (1998) 2 RCR(Civil) 506
Haryana Canal and Drainage Act, 1974 — Section 55, 55(7)