COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1997

1,683 judgments · page 13 of 85

High Courts14 Oct 1997

Dalip Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 390 : (1997) 4 RCR(Criminal) 818

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 49, 5, 50

High Courts14 Oct 1997

COMMISSIONER OF INCOME TAX Vs GOLD PAR HOSIERY MILLS and KNITWEAR

Punjab And Haryana At Chandigarh · (1998) 148 CTR 583

Income Tax Act, 1961 — Section 133A, 256

High Courts14 Oct 1997

Kedar Nath Dhingra and Another Vs Kanwal Bhatia

Punjab And Haryana At Chandigarh · AIR 1998 P&H 86 : (1998) 118 PLR 230 : (1997) 4 RCR(Civil) 625

Specific Relief Act, 1963 — Section 28

High Courts14 Oct 1997

Commissioner of Income Tax Vs Gold Par Hosiery Mills and Knitwear

Punjab And Haryana At Chandigarh · (1999) 237 ITR 402 : (1999) 106 TAXMAN 497

Income Tax Act, 1961 — Section 256(2)

High Courts14 Oct 1997Dismissed

Sant Prakash Singh Vs Nirmal Singh

Punjab And Haryana At Chandigarh · (1998) 2 CivCC 212 : (1998) 118 PLR 92 : (1998) 1 RCR(Civil) 614

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115

High Courts13 Oct 1997Allowed

Central Bank of India Vs Durga Parshad Ishwar Chand and Others

Punjab And Haryana At Chandigarh · (1998) 118 PLR 94 : (1998) 1 RCR(Civil) 465

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 115

High Courts13 Oct 1997

Ravi Nandan (Dead) through LRs Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 2 ICC 694 : (1998) 2 RCR(Civil) 461

High Courts10 Oct 1997Dismissed

Ram Mehar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) CriLJ 1999 : (1998) 1 RCR(Criminal) 47

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 511

High Courts10 Oct 1997

Uma Rani Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 225

High Courts10 Oct 1997

Sukhdev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 112

High Courts10 Oct 1997

Bharat Steel Tubes Manufacturing Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1998) 118 PLR 89 : (1998) 1 RCR(Civil) 461

Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 4Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22

High Courts09 Oct 1997

Gurbachan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 1 AICLR 511 : (1998) 2 RCR(Criminal) 175

High Courts09 Oct 1997

Suba Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 175

High Courts09 Oct 1997Allowed

Arun Chawla Vs Smt. Reena

Punjab And Haryana At Chandigarh · (1999) 2 DMC 18 : (1998) 1 RCR(Civil) 575

Hindu Marriage Act, 1955 — Section 13, 13B, 13B(2)

High Courts09 Oct 1997Allowed

Kapoor Singh Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1998) 119 PLR 133

Constitution of India, 1950 — Article 226

High Courts08 Oct 1997Dismissed

The director, agriculture. Punjab and others Vs Narinder Pathak

Punjab And Haryana At Chandigarh · (1997) 10 P&H CK 0068

Constitution of India, 1950 — Article 19, 21

High Courts08 Oct 1997

Rajindra Prasad Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 163

High Courts08 Oct 1997

Surjit Singh Vs Budh Singh

Punjab And Haryana At Chandigarh · (1998) 2 LLR 105 : (1997) 2 PLJ 522

High Courts08 Oct 1997Dismissed

Amar Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 119 PLR 313 : (1998) 1 RCR(Civil) 35

Land Acquisition Act, 1894 — Section 23, 4

High Courts07 Oct 1997

Bishan Dass Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 120 PLR 187 : (1997) 4 RCR(Civil) 688

Land Acquisition Act, 1894 — Section 4