High Courts08 Dec 1997
Gurmeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 742
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 5 of 85
High Courts08 Dec 1997
Kitab Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 692
High Courts08 Dec 1997
Narain Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 670
High Courts08 Dec 1997
Mahi Pal Singh Vs Chandigarh Administration, Chandigarh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 519
High Courts08 Dec 1997
Hans Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 469 : (1998) 1 AICLR 774 : (1998) 1 RCR(Criminal) 636 : (1998) 1 RCR(Criminal) 846
High Courts08 Dec 1997Allowed
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 65 : (1998) CriLJ 4117
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41(2), 42, 50
High Courts08 Dec 1997
Amarjit Singh Vs B.S.Sekhon
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 683
High Courts05 Dec 1997
Commissioner of Income Tax Vs Nahar Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (1999) 235 ITR 215
Income Tax Act, 1961 — Section 143, 143(2), 256, 256(2), 80HHC
High Courts05 Dec 1997
Chandu Lal Vs Sucha Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 651
High Courts05 Dec 1997Allowed
Manohar Lal Kakkar, Principal (Retired) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 77
High Courts05 Dec 1997
Sardari Lal Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 65 : (1998) 119 PLR 485 : (1998) 2 RCR(Civil) 49
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 34
High Courts05 Dec 1997
COMMISSIONER OF INCOME TAX Vs NAHAR SPINNING MILLS LIMITED.
Punjab And Haryana At Chandigarh · (1998) 147 CTR 310
Income Tax Act, 1961 — Section 143, 154, 256, 80HHC
High Courts05 Dec 1997Dismissed
N.R.I. Developers Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 389 : (1998) 2 RCR(Civil) 8
Punjab Apartment and Property Regulation Act, 1995 — Section 2(1)
High Courts04 Dec 1997
Subhash Chand and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 596
Land Acquisition Act, 1894 — Section 23
High Courts03 Dec 1997
Kusum Walia Vs Tarawati and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 484 : (1998) 118 PLR 29 : (1998) 1 RCR(Civil) 739
Hindu Succession Act, 1956 — Section 23
High Courts03 Dec 1997Dismissed
Sardar Singh Vs Smt. Champa
Punjab And Haryana At Chandigarh · (1998) 118 PLR 497 : (1998) 1 RCR(Rent) 205
High Courts03 Dec 1997Dismissed
Herike Rice Mills Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 395
Arbitration and Conciliation Act, 1996 — Section 13(4), 13(5)Constitution of India, 1950 — Article 226
High Courts03 Dec 1997Dismissed
Ajaib Singh Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1998) 118 PLR 27 : (1998) 1 RCR(Civil) 738
High Courts03 Dec 1997
Harike Rice Mills Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 218 : (1998) 1 PLR 395 : (1998) 1 RCR(Civil) 473
High Courts02 Dec 1997Allowed
Simla Devi Vs Presiding Officer, Labour Courts and Others
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 405 : (1998) 119 PLR 173
Industrial Disputes Act, 1947 — Section 2, 25F