COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1981

461 judgments · page 2 of 24

High Courts03 Dec 1981

Ambala Bus Syndicate (Pvt.) Ltd. and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · AIR 1983 P&H 213 : (1982) 2 ILR (P&H) 489

Constitution of India, 1950 — Article 14, 19(1), 226, 301, 302Punjab Motor Vehicles Taxation Act, 1924 — Section 13, 3, 3A, 4, 9

High Courts03 Dec 1981Allowed

Bhag Singh Vs Employees State Insurance Corporation

Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 431 : (1982) 84 PLR 605

Employees State Insurance Act, 1948 — Section 2, 2(12), 75Punjab Trade Employees Act, 1940 — Section 2(1)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 2

High Courts02 Dec 1981Dismissed

Industrial Finance Corporation of India and another Vs M/s Sehgal Paper Ltd. and others

Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0016

Industrial Finance Corporation Act, 1948 — Section 30

High Courts30 Nov 1981Dismissed

Ramzani Vs Abad Shah

Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0046

Punjab Tenancy Act, 1887 — Section 77

High Courts30 Nov 1981

Balraj Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1982) CriLJ 1374 : (1982) 2 ILR (P&H) 402

Criminal Procedure Code, 1973 (CrPC) — Section 451

High Courts30 Nov 1981

Narinder Singh Vs Devinder Singh and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 201

Hindu Minority and Guardianship Act, 1956 — Section 8, 8(3)

High Courts30 Nov 1981

Hari Prashad Gupta Vs Jitender Kumar Kaushik

Punjab And Haryana At Chandigarh · AIR 1982 P&H 165 : (1982) 1 RCR(Rent) 138

East Punjab Urban Rent Restriction Act, 1949 — Section 3Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)Punjab General Clauses Act, 1898 — Section 12, 2, 22

High Courts26 Nov 1981Dismissed

Jagat Singh Vs Harbans Singh

Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0047

High Courts26 Nov 1981

Banarasi Dass Talwar Vs The Deputy Excise and Taxation Commissioner, Jullundur Division

Punjab And Haryana At Chandigarh · (1983) 53 STC 150

Punjab General Sales Tax Act, 1948 — Section 11A, 21

High Courts26 Nov 1981Dismissed

Satya Narain Gupta Vs Gulab

Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0004

Transfer of Property Act, 1882 — Section 91(a)

High Courts25 Nov 1981

Inderjit and Co. Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1982) 51 STC 22

High Courts25 Nov 1981

Puran Singh Vs Ram Lok and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 162

Hindu Succession Act, 1956 — Section 14(1)

High Courts25 Nov 1981Allowed

Shibhu Metal Works Vs The Regional Director, Employees State Insurance Corporation and Another

Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 389

Employees State Insurance Act, 1948 — Section 2, 2(13), 2(17), 2(9)Factories Act, 1948 — Section 18, 19, 2(1), 20, 4

High Courts24 Nov 1981Dismissed

Jai Parshad Vs Ram Singh and others

Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0008

High Courts23 Nov 1981Allowed

Bhagwant Singh Vs Karam Chand and others

Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0011

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A

High Courts23 Nov 1981Dismissed

Prem Singh Devi Ditia Mal Vs Municipal Committee, Kaithal and another

Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0001

Punjab Municipal Act, 1911 — Section 65

High Courts20 Nov 1981

Jagir Singh Vs Baboo Singh and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 202

Hindu Succession Act, 1956 — Section 14(2)

High Courts19 Nov 1981Dismissed

Ravinder Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0015

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts18 Nov 1981Dismissed

Smt. Ram Kanta Vs Financial Commissioner (Revenue) Haryana at Chandigarh and others

Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0040

High Courts18 Nov 1981

Amar Singh Vs Tej Ram and Another

Punjab And Haryana At Chandigarh · AIR 1982 P&H 282

Evidence Act, 1872 — Section 57, 57(1)Hindu Adoptions and Maintenance Act, 1956 — Section 10, 12, 16