High Courts17 Nov 1981Dismissed
Agya Puri (Deceased) Chela Albel, Puri Mahant and Mohtam Smadh Alakh Puri Sadh Sanayasi Vs Nahar Puri Karnail Puri
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0044
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1981
461 judgments · page 3 of 24
High Courts17 Nov 1981
Gurmail Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · AIR 1983 P&H 289
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 8 Rule 3
High Courts16 Nov 1981
Didar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1982) CriLJ 1379
Constitution of India, 1950 — Article 22Penal Code, 1860 (IPC) — Section 342, 380, 458Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 10, 12, 3, 8
High Courts13 Nov 1981Dismissed
Manju Vs Allah Dia and another
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0043
High Courts13 Nov 1981
Thoru Ram Vs Under Secretary Development (I) Co-operative Department, Punjab and others
Punjab And Haryana At Chandigarh · (1982) PLJ 40 : (1984) RRR 255
High Courts13 Nov 1981
Ajit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) CriLJ 1215 : (1982) 1 ILR (P&H) 522
Criminal Procedure Code, 1973 (CrPC) — Section 482Forward Contracts (Regulation) Act, 1952 — Section 20Penal Code, 1860 (IPC) — Section 326, 34
High Courts13 Nov 1981Dismissed
M/s New Cotton Mills Narwana Vs The Sales Tax Tribunal Haryana and others
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0017
Punjab General Sales Tax Act, 1948 — Section 5(2)(a)(ii)
High Courts13 Nov 1981
Shrimati Urmila Devi Gupta Vs The Municipal Committee, Faridabad and others
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0014
Punjab Municipal Act, 1911 — Section 84
High Courts10 Nov 1981
Smt. Parkash Devi Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1982) 27 CTR 1 : (1983) 141 ITR 122
Wealth Tax Act, 1957 — Section 14(2), 18(1), 18B
High Courts10 Nov 1981
Ajit Singh Dutta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1982) CriLJ 2207
Constitution of India, 1950 — Article 309Contempt of Courts Act, 1971 — Section 12, 2
High Courts10 Nov 1981
Capital Foundry and Engineering Works Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 27 CTR 11 : (1982) 138 ITR 833
Income Tax Act, 1961 — Section 10, 263
High Courts09 Nov 1981
Boota Singh and others Vs Sahi Ram and others
Punjab And Haryana At Chandigarh · (1982) PLJ 23 : (1984) RRR 235
High Courts06 Nov 1981
Amar Singh Vs Sarna (died) Representative by his L.Rs.
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 32 : (1982) PLJ 19 : (1984) RRR 230
High Courts06 Nov 1981
Hari Dass and another Vs Nasib Chand alias Nasib Singh
Punjab And Haryana At Chandigarh · (1982) PLJ 304 : (1986) RRR 445
High Courts06 Nov 1981
Chatra and others Vs Bhanna and others
Punjab And Haryana At Chandigarh · (1982) PLJ 98 : (1985) RRR 415
High Courts06 Nov 1981
Hindsons (P.) Ltd. Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) 49 STC 136
Constitution of India, 1950 — Article 226
High Courts06 Nov 1981Allowed
Shiv Datt Sharma Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0005
Land Acquisition Act, 1894 — Section 4
High Courts05 Nov 1981
Shiv Dayal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1982) PLJ 11 : (1984) RRR 224
High Courts05 Nov 1981
Kanshi Ram Wadhwa Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 27 CTR 4 : (1982) 138 ITR 830
Income Tax Act, 1961 — Section 32, 41(2), 43(6)
High Courts05 Nov 1981
Nathu Ram Shiv Narain Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 26 CTR 455 : (1982) 134 ITR 625
Income Tax Act, 1961 — Section 2(15)