High Courts04 Nov 1981Allowed
Hardit Singh Bhagat Singh Vs The Excise and Taxation Officer, Assessing Authority
Punjab And Haryana At Chandigarh · (1982) 49 STC 56
Punjab General Sales Tax Act, 1948 — Section 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1981
461 judgments · page 4 of 24
High Courts03 Nov 1981Dismissed
Christian Medical College and Brown Memorial Hospital and Another Vs The Regional Provident Fund Commissioner and Others
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0038
Constitution of India, 1950 — Article 30, 30(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 15, 16, 17, 2Provident Funds Act, 1925 — Section 3, 4, 5, 6, 8
High Courts03 Nov 1981
Shankar Lal Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1982) 50 STC 46
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 20
High Courts03 Nov 1981
Shadi Ram and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1982) PLJ 41 : (1984) RRR 249
High Courts03 Nov 1981
Mihan Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 84 : (1982) PLJ 293 : (1985) RRR 311
High Courts03 Nov 1981
Chander Bhan Vs Financial Commissioner, Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 76 : (1982) 1 ILR (P&H) 508
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts03 Nov 1981Allowed
Nathu Ram and others Vs Sudhir Kumar Puri
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0007
Stamp Act, 1899 — Section 35
High Courts02 Nov 1981Allowed
M/s Raison Tailors Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0045
Employees State Insurance Act, 1948 — Section 75
High Courts02 Nov 1981Allowed
Raison Tailors Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0042
Employees State Insurance Act, 1948 — Section 2, 2(12), 75Factories Act, 1948 — Section 2, 2B, 30Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 2
High Courts02 Nov 1981
Nand Ram and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1982 P&H 184
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Land Acquisition Act, 1894 — Section 18, 28
High Courts30 Oct 1981
Mathura Dass Vs Ram Piari
Punjab And Haryana At Chandigarh · AIR 1982 P&H 286 : (1981) 2 RCR(Rent) 651
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 2
High Courts30 Oct 1981Allowed
Chatru and others Vs Surta and another
Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0025
Northern India Canal and Drainage Act, 1873 — Section 30FF
High Courts30 Oct 1981
Phula Singh Vs Gram Panchayat, Sheron and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 204
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Punjab Gram Panchayat Act, 1952 — Section 82
High Courts29 Oct 1981Allowed
Kailash Nath Mehte Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0032
Punjab Land Revenue Act, 1887 — Section 88
High Courts29 Oct 1981Allowed
Grover Brothers Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1982) 49 STC 224
Punjab General Sales Tax Act, 1948 — Section 20
High Courts29 Oct 1981Dismissed
Naranjan Singh Vs Edward Ganj Public Welfare Association and Others
Punjab And Haryana At Chandigarh · (1983) 54 CompCas 330
Companies Act, 1956 — Section 397, 398
High Courts23 Oct 1981
Ishar Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 101 : (1982) PLJ 16 : (1986) RRR 165
High Courts22 Oct 1981Dismissed
Employees State Insurance Corporation Vs M/s Triplex Dry Cleaner, G.T. Road Jullundur and another
Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0028
Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1948 — Section 2(k)
High Courts22 Oct 1981
Sis Ram Vs Sukh Lal and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 185
Limitation Act, 1908 — Article 148Transfer of Property Act, 1882 — Section 92
High Courts22 Oct 1981Allowed
Devi Dayal Vs Manohar Lal
Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0007
Specific Relief Act, 1877 — Section 15