High Courts29 Sept 1981

S. Tarlok Singh Vs Sewa Singh

Punjab And Haryana At Chandigarh · AIR 1982 P&H 251 : (1982) 2 ILR (P&H) 239 : (1982) 1 RCR(Rent) 690

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29Evidence Act, 1872 — Section 116
High Courts24 Sept 1981Allowed

Paras Ram Vs Kamlesh

Punjab And Haryana At Chandigarh · AIR 1982 P&H 60 : (1982) 2 ILR (P&H) 33

Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts21 Sept 1981

Des Raj Vs Jagdish Kaur

Punjab And Haryana At Chandigarh · AIR 1982 P&H 64 : (1981) 2 RCR(Rent) 602 : (1981) 2 RCR(Rent) 483

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)