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Punjab And Haryana At Chandigarh judgments, 1981

461 judgments · page 8 of 24

High Courts07 Sept 1981

State Vs Hans Raj and Others

Punjab And Haryana At Chandigarh · (1982) CriLJ 517 : (1982) 2 ILR (P&H) 10

Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 395, 397, 482Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471
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High Courts03 Sept 1981

L.D. Arora Vs Sushila Devi and Another

Punjab And Haryana At Chandigarh · AIR 1982 P&H 105 : (1981) 2 RCR(Rent) 698 : (1981) 2 RCR(Rent) 423

Civil Procedure Code, 1908 (CPC) — Section 35East Punjab Urban Rent Restriction Act, 1949 — Section 16
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High Courts26 Aug 1981

Baba Badri Dass Vs Dharma and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 255 : (1982) 1 ILR (P&H) 491

Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 9(1)
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