High Courts06 Aug 1981Allowed
Smt. Santosh Kumari Vs Jaswant Rai
Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1981
461 judgments · page 10 of 24
High Courts04 Aug 1981
Jagdish Rai and Others Vs Dalip Singh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts04 Aug 1981
Sardul Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1981) ILR (P&H) 487 : (1981) PLJ 400 : (1986) RRR 434
High Courts04 Aug 1981
Mahabir Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1981) PLJ 590 : (1986) RRR 428
High Courts04 Aug 1981Allowed
Smt. Poonam Batra Vs Sh. Darshan Singh
Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Aug 1981Allowed
Charan Das and Others Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 655
High Courts04 Aug 1981Dismissed
Jaswant Singh Vs Additional Director, Consolidation of Holdings and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 656
High Courts03 Aug 1981Dismissed
Bhal Singh Vs The Director of Panchayats etc.
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 653
Punjab Gram Panchayat Act, 1952 — Section 102(2)
High Courts03 Aug 1981
Lehna Singh and others Vs Ram Singh and others
Punjab And Haryana At Chandigarh · (1981) PLJ 470 : (1986) RRR 437
High Courts31 Jul 1981Allowed
Wassan Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 523
Constitution of India, 1950 — Article 226
High Courts31 Jul 1981Allowed
Jai Lal Vs Deputy Commissioner-Cum Collector
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 640
Punjab Gram Panchayat Act, 1952 — Section 105(2)Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts30 Jul 1981
Gram Panchayat Sammewali Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 497
Constitution of India, 1950 — Article 226, 227
High Courts30 Jul 1981Dismissed
Daya Wanti and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) 1 ILR (P&H) 482
High Courts29 Jul 1981Dismissed
Om Parkash Vs Data Ram
Punjab And Haryana At Chandigarh · (1981) 07 P&H CK 0032
Stamp Act, 1899 — Section 35
High Courts29 Jul 1981
Harbhajan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 140 : (1982) 1 ILR (P&H) 473
Punjab Police Rules, 1934 — Rule 19.14
High Courts29 Jul 1981Allowed
Gram Panchayat Sabha Dhade Vs Mahant Pritam Singh
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 646
Land Acquisition Act, 1894 — Section 11, 30, 4
High Courts28 Jul 1981Allowed
Ravdeep Kaur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 343
Constitution of India, 1950 — Article 14
High Courts28 Jul 1981
Narain Singh Vs Bakson Laboratories and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 55 : (1982) 1 ILR (P&H) 462 : (1981) 2 RCR(Rent) 237
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts28 Jul 1981
Commissioner of Income Tax, Patiala Vs Patram Dass Raja Ram Beri
Punjab And Haryana At Chandigarh · AIR 1982 P&H 1 : (1982) 1 ILR (P&H) 162
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 37(1), 46, 63
High Courts27 Jul 1981
Swaran Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1981) PLJ 436 : (1986) RRR 435