High Courts19 Aug 1981
Union of India and Another Vs Jagwant Singh
Punjab And Haryana At Chandigarh · AIR 1982 P&H 23 : (1981) 2 RCR(Rent) 323
East Punjab Urban Rent Restriction Act, 1949 — Section 13Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1981
461 judgments · page 9 of 24
High Courts17 Aug 1981
Rukum-Ud-Din Vs Dharam Pal
Punjab And Haryana At Chandigarh · (1982) PLJ 13 : (1984) RRR 225
High Courts17 Aug 1981
State of Haryana and Others Vs Chandgi
Punjab And Haryana At Chandigarh · AIR 1982 P&H 262
Haryana Ceiling on Land Holdings Act, 1972 — Section 8
High Courts17 Aug 1981Dismissed
Kewal Krishan Vs Smt. Janki Devi
Punjab And Haryana At Chandigarh · (1981) 2 RCR(Rent) 336
East Punjab Urban Rent Restriction Act, 1949 — Section 3(3)(a)(i)(e)
High Courts17 Aug 1981Allowed
Jaswant Rai Vs Nazir Singh
Punjab And Haryana At Chandigarh · (1981) 2 RCR(Rent) 383
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29
High Courts17 Aug 1981Allowed
Jinder Singh alias Rajinder Singh Vs Naib Singh and Others
Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0006
High Courts14 Aug 1981
Mehar Chand and Another Vs Tilak Raj Girdhar
Punjab And Haryana At Chandigarh · AIR 1982 P&H 144 : (1981) 2 RCR(Rent) 333 : (1981) 2 RCR(Rent) 657 : (1982) 2 RCR(Rent) 15
High Courts14 Aug 1981
Murari Vs Pehlad and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 96
High Courts14 Aug 1981
Court on its own Motion Vs Comrade Ram Piara
Punjab And Haryana At Chandigarh · (1986) 1 ILR (P&H) 1 : (1986) 1 RCR(Criminal) 372
High Courts13 Aug 1981Allowed
Nathu Ram and Others Vs Jug Lal (Died) and represented by his L.R.S. Atma Ram
Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0041
High Courts13 Aug 1981
Smt. Tarawanti and Others Vs Gurmel Singh and Others
Punjab And Haryana At Chandigarh · (1983) 54 CompCas 269
Motor Vehicles Act, 1939 — Section 95
High Courts12 Aug 1981Dismissed
Inder Singh and another Vs Amar Singh and others
Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts11 Aug 1981Dismissed
Baldev Raj Vs Joginder Singh Ahluwalia and Others
Punjab And Haryana At Chandigarh · (1981) 2 RCR(Rent) 286
High Courts10 Aug 1981
Hari Chand and Another Vs Banwari Lal and Another
Punjab And Haryana At Chandigarh · AIR 1981 P&H 352 : (1981) 2 RCR(Rent) 269
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, 141, 2(11)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2
High Courts10 Aug 1981Dismissed
Nand Kishore Vs State of Punjab Ors.
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 457
High Courts10 Aug 1981Dismissed
Smt. Dhanesh Bala Vs Sewa Ram etc.
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 643
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts07 Aug 1981
Daulat Ram Vs Chhaju Ram (Deceased) Represented by his L.Rs.
Punjab And Haryana At Chandigarh · (1982) PLJ 42 : (1984) RRR 253
High Courts07 Aug 1981Allowed
Ram Parkash Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0005
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts06 Aug 1981Dismissed
Kail Singh Vs State of Punjab, Another
Punjab And Haryana At Chandigarh · (1982) 1 ILR (P&H) 531
Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 368(2), 401, 432Penal Code, 1860 (IPC) — Section 121, 121A, 124A, 302, 50
High Courts06 Aug 1981Allowed
M/s Uttam Singh Inderjit Singh Vs Ram Gopal Kalia
Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 485
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)