COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1981

461 judgments · page 7 of 24

High Courts18 Sept 1981

Hari Ram Paras Ram and Others Vs State of Haryana, Chandigarh and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 108 : (1982) 1 ILR (P&H) 317

Constitution of India, 1950 — Article 14, 19, 19(1), 31(2)Essential Commodities Act, 1955 — Section 3, 3(2), 3(3, 3(3)

Read judgment

High Courts17 Sept 1981

Kiran Cinema Patti Vs The Sub-Divisional Officer (Civil) Patti, District Amritsar and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 193

Constitution of India, 1950 — Article 226, 227Punjab Municipal Act, 1911 — Section 237, 84

Read judgment

High Courts16 Sept 1981

Umrao Vs Har Datt and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 66

Limitation Act, 1963 — Article 110, 113, 65

Read judgment

High Courts16 Sept 1981

Jaswant Singh Multani Vs Sub-Divisional Officer (Civil) and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 69 : (1982) 2 ILR (P&H) 20

Punjab Gram Panchayat Act, 1952 — Section 4Punjab Municipal Act, 1911 — Section 244

Read judgment

High Courts16 Sept 1981

Hardwari Lal Vs G.D. Tapase and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 439 : (1982) 1 ILR (P&H) 223

Maharshi Dayanand University Act, 1975 — Section 9University Grants Commission Act, 1956 — Section 12

Read judgment

High Courts15 Sept 1981Allowed

Sudesh Kumar Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0038

Opium Act, 1878 — Section 9

Read judgment

High Courts15 Sept 1981

Punjab National Bank Vs Laxmi Chand Sunder Dass and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 48 : (1982) 1 ILR (P&H) 216

Punjab Courts (Amendment) Act, 1980 — Section 3, 3(3)Punjab Courts Act, 1918 — Section 39, 39(1)

Read judgment

High Courts14 Sept 1981Dismissed

M/s Matchless Beauty Corner and another Vs Smt. Devinder Kaur

Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 121

East Punjab Urban Rent Restriction Act, 1949 — Section 3

Read judgment

High Courts14 Sept 1981Allowed

Shanti Devi Vs Maya Devi and others

Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 106

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(iv)

Read judgment

High Courts14 Sept 1981

Himalaya Transport Syndicate (Pvt.) Ltd. Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (1983) 140 ITR 1021

Income Tax Act, 1961 — Section 148, 264

Read judgment

High Courts11 Sept 1981

Hira Singh Vs Commissioner of Wealth-tax and Another

Punjab And Haryana At Chandigarh · (1981) 25 CTR 101

Wealth Tax Act, 1957 — Section 14, 17, 18(1), 18B(1)

Read judgment

High Courts11 Sept 1981

Nand Lal Vs Tax Recovery Officer, Range-II and Another

Punjab And Haryana At Chandigarh · (1982) 30 CTR 327 : (1982) 135 ITR 176

Income Tax Act, 1961 — Section 189(3)

Read judgment

High Courts11 Sept 1981

HIRA SINGH Vs COMMISSIONER OF WEALTH-TAX, PATIALA, AND ANOTHER.

Punjab And Haryana At Chandigarh · (1982) 25 CTR 101 : (1982) 134 ITR 438

Read judgment

High Courts11 Sept 1981

Atma Ram Vs Kala Wati

Punjab And Haryana At Chandigarh · AIR 1982 P&H 83 : (1982) 1 ILR (P&H) 207

Hindu Marriage Act, 1955 — Section 13(IA), 23, 23(1), 7, 9

Read judgment

High Courts11 Sept 1981

Siri Krishan Jindal Vs Registrar (Deputy Commissioner), District Patiala and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 266

Registration Act, 1908 — Section 58, 59, 61Stamp Act, 1899 — Article 23, 40 , 64

Read judgment

High Courts10 Sept 1981Dismissed

Shri R.A. Boga and another Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0029

Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts10 Sept 1981

Harbhagan Kaur Vs Bhagwant Singh

Punjab And Haryana At Chandigarh · AIR 1982 P&H 208

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Hindu Marriage Act, 1955 — Section 13(1), 9

Read judgment

High Courts09 Sept 1981Allowed

Mahla Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0041

Punjab Excise Act, 1914 — Section 61(1)(a)

Read judgment

High Courts09 Sept 1981

Gauri Shankar Verma Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 100

Constitution of India, 1950 — Article 12, 15

Read judgment

High Courts08 Sept 1981

Bachan Singh Vs Union of India and others

Punjab And Haryana At Chandigarh · (1982) PLJ 35 : (1984) RRR 250

Read judgment