East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 18, 8

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High Courts22 Jul 1981

Balwant Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (1981) PLJ 434 : (1985) RRR 467

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High Courts21 Jul 1981

Hem Singh (died) Represented by L.Rs. Vs Mehnga Singh and others

Punjab And Haryana At Chandigarh · (1982) PLJ 15 : (1984) RRR 226

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High Courts21 Jul 1981

Sardara and others Vs Karam Singh and others

Punjab And Haryana At Chandigarh · (1982) PLJ 30 : (1984) RRR 245

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High Courts21 Jul 1981

Abhey Ram and Others Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 545

Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32D(2), 32MM, 32P

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High Courts20 Jul 1981Dismissed

Nazar Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 638

Constitution of India, 1950 — Article 226, 227Northern India Canal and Drainage Act, 1873 — Section 20, 30A, 30B, 30C, 30D

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High Courts20 Jul 1981Dismissed

Mahla Singh Vs The Superintending Engineer (Canal) and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 507

Northern India Canal and Drainage Rules, 1873 — Rule 79

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High Courts17 Jul 1981

Ram Rakhi and Others Vs The Land Acquisition Tribunal and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 509

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High Courts16 Jul 1981

Hari Vs Phola

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 641

Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 59

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High Courts16 Jul 1981Dismissed

Hoshiarpur Azad Transporters P. Ltd. Vs Hoshiarpur Express Transport Co.

Punjab And Haryana At Chandigarh · (1983) 54 CompCas 254

Companies Act, 1956 — Section 108

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High Courts16 Jul 1981

Mohinder Singh Vs The Collector, Karnal and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 43

Punjab Land Revenue Act, 1887 — Section 3(8)

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High Courts16 Jul 1981

Ram Niwas and Another Vs Rakesh Kumar and Others

Punjab And Haryana At Chandigarh · AIR 1981 P&H 397 : (1982) 1 ILR (P&H) 456 : (1982) 1 RCR(Rent) 134

Civil Procedure Code, 1908 (CPC) — Section 149

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High Courts16 Jul 1981

Maya Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1981 P&H 384 : (1981) 3 ILR (P&H) 499

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 28, 6Punjab Town Improvement Act, 1922 — Section 24, 28, 36, 40, 42

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High Courts15 Jul 1981

Desa Vs Sadhu Ram and Others

Punjab And Haryana At Chandigarh · AIR 1981 P&H 382

Punjab Custom (Limitation) Act, 1920 — Article 4

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