High Courts20 Jan 1981Allowed
Radhey Sham and Others Vs The Presiding Officer, Labour Court, Haryana, Rohtak and Another
Punjab And Haryana At Chandigarh · (1981) 01 P&H CK 0006
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1981
461 judgments · page 22 of 24
High Courts19 Jan 1981Dismissed
Lady Dr. Asha Bawa Vs Smt. Champa Dhawan and Another
Punjab And Haryana At Chandigarh · (1981) 2 RCR(Rent) 721 : (1981) 1 RCR(Rent) 342
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts19 Jan 1981
Nohar Chand Vs Ishwar Singh and Others
Punjab And Haryana At Chandigarh · (1981) CriLJ 1906
Criminal Procedure Code, 1973 (CrPC) — Section 204, 209, 228, 244, 245Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 379
High Courts16 Jan 1981
Lala Ram Vs R.R. Bainswal and Others
Punjab And Haryana At Chandigarh · (1981) CriLJ 981
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 151, 482
High Courts16 Jan 1981Dismissed
Gram Panchayat Pohkarwas, Bhiwani Vs Chandi Ram and Another
Punjab And Haryana At Chandigarh · (1981) 01 P&H CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 452
High Courts15 Jan 1981Allowed
Smt. Bhuro and Others Vs The Punjab State and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 174
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 47
High Courts13 Jan 1981
Commissioner of Income Tax Vs Jay Textile Mills
Punjab And Haryana At Chandigarh · (1981) 21 CTR 115 : (1981) 128 ITR 480
Income Tax Act, 1961 — Section 251(1), 252(2)
High Courts13 Jan 1981
Bachan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) CriLJ 1471
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 120B, 409, 467
High Courts13 Jan 1981
Surat Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) CriLJ 585 : (1981) 2 ILR (P&H) 320
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 209Penal Code, 1860 (IPC) — Section 149, 302
High Courts09 Jan 1981Allowed
Avtar Singh and Another Vs Amrik Singh and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 168
Evidence Act, 1872 — Section 50
High Courts09 Jan 1981Dismissed
Baldev Parshad Vs Smt. Chanchal Kumari
Punjab And Haryana At Chandigarh · (1981) 01 P&H CK 0003
High Courts07 Jan 1981Dismissed
Market Committee Vs Presiding officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 313
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 18, 19, 33A
High Courts07 Jan 1981Dismissed
Smt. Jito Vs Shri Buta
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 190
Hindu Marriage Act, 1955 — Section 9
High Courts07 Jan 1981Allowed
Ashok Kumar Pandhi Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 187
High Courts07 Jan 1981Dismissed
Smt. Jito Vs Buta
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 190
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 126(2), 482, 488Hindu Marriage Act, 1955 — Section 9
High Courts07 Jan 1981
Naresh Kumar Joshi and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 01 P&H CK 0009
Constitution of India, 1950 — Article 14
High Courts07 Jan 1981Allowed
Parsana Ram and Another Vs Jeet Ram and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 379
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Constitution (Scheduled Castes) Order, 1950 — Section 3
High Courts05 Jan 1981Allowed
Pritam Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 307
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 470(3), 473Punjab Excise Act, 1914 — Section 61, 62, 63, 64, 65
High Courts05 Jan 1981
Pritam Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) CriLJ 545
Criminal Procedure Code, 1973 (CrPC) — Section 468, 470, 473
High Courts05 Jan 1981Dismissed
Shanti Narain Vs Jai Dayal and Others
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 365
East Punjab Urban Rent Restriction Act, 1949 — Section 1, 15, 24, 3Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)Haryana Urban (Control of Rent and Eviction) Amendment Act, 1978 — Section 1, 1(3)(ii), 2, 24(2), 3