High Courts05 Jan 1981Dismissed
Smt. Ram Rakhi and Another Vs Subhash Chander Kohli
Punjab And Haryana At Chandigarh · (1981) 01 P&H CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1981
461 judgments · page 23 of 24
High Courts02 Jan 1981Dismissed
Lakhi and Others Vs Sham Lal
Punjab And Haryana At Chandigarh · (1981) 01 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts01 Jan 1981
Punjab State Vs Chaman Lal
Punjab And Haryana At Chandigarh · AIR 1981 P&H 114
Land Acquisition Act, 1894 — Section 18, 4
High Courts01 Jan 1981
Gram Sabha, Begowal Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1981 P&H 101 : (1981) 1 ILR (P&H) 293
Constitution of India, 1950 — Article 14, 19, 226Punjab Municipal Act, 1911 — Section 10, 241, 241(3), 242, 4
High Courts01 Jan 1981
Raj Kumar and Another Vs Amer Singh and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 7 Rule 11, 107, 107(2), 2(16)
High Courts01 Jan 1981
Devinder Singh Vs Mangal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 53
High Courts01 Jan 1981
Om Parkash Vs Sarupa and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 157
High Courts01 Jan 1981
Bhatia Brothers and Another Vs I.T.C. Limited and Another
Punjab And Haryana At Chandigarh · AIR 1981 P&H 66
Civil Procedure Code Amendment Act, 1976 — Order 41 Rule 23, Order 41 Rule 23ACivil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, 121, 122, 127Court Fees Act, 1870 — Section 13
High Courts01 Jan 1981
Mohinder Singh Sohal and Another Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 199
Fatal Accidents Act, 1855 — Section 1, 2Motor Vehicles Act, 1988 — Section 110
High Courts01 Jan 1981
Romesh Kumar and Others Vs The Municipal Committee, Gurdaspur and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 295 : (1981) 2 ILR (P&H) 183
Punjab Municipal Act, 1911 — Section 61(1), 84, 86
High Courts01 Jan 1981
Ram Sarup and Others Vs Patto and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 68
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Punjab Laws Act, 1872 — Section 5
High Courts01 Jan 1981
Tirath Vs Manmohan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 174
Hindu Succession Act, 1956 — Section 12(2), 14(1)
High Courts01 Jan 1981
Rahim Khan Vs The Election Commission of India, New Delhi and Another
Punjab And Haryana At Chandigarh · AIR 1981 P&H 79 : (1981) 1 ILR (P&H) 483
Constitution of India, 1950 — Article 190(4)Representation of the People Act, 1951 — Section 11, 8A
High Courts01 Jan 1981
Banwari Lal Vs Financial Commissioner (Taxation), Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 74
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts01 Jan 1981
Mahant Swaran Dass Vs Shiromani Gurudwara Parbandhak Committee, Amritsar
Punjab And Haryana At Chandigarh · AIR 1981 P&H 110
Civil Procedure Code, 1908 (CPC) — Section 98, 98(3)Sikh Gurdwaras Act, 1925 — Section 12(11), 34, 34(3)
High Courts01 Jan 1981
Bhagat Ram Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 163
Constitution of India, 1950 — Article 226, 227Punjab Town Improvement Act, 1922 — Section 36, 4, 42
High Courts01 Jan 1981
Gurcharan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 96 : (1981) 1 ILR (P&H) 489
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 4Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 15
High Courts01 Jan 1981
Rattan Singh Vs D.R. Kapoor
Punjab And Haryana At Chandigarh · AIR 1981 P&H 153 : (1981) 2 ILR (P&H) 122
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15, 2
High Courts01 Jan 1981
Gopal Chand and Others Vs The Financial Commissioner, Revenue and Secretary to Government, Haryana, and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 125
Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 33, 3A, 8A
High Courts01 Jan 1981
Deepak Theatre, Dhuri Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1981 P&H 92
Punjab Cinemas (Regulation) Act, 1952 — Section 5Punjab Cinemas (Regulation) Rules, 1952 — Rule 4