High Courts05 Feb 1981
Smt. Kala Rani Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 23 CTR 17 : (1981) 130 ITR 321
Income Tax Act, 1961 — Section 22
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1981
461 judgments · page 21 of 24
High Courts04 Feb 1981
Commissioner of Income Tax Vs Yamuna Cold Storage
Punjab And Haryana At Chandigarh · (1981) 23 CTR 15 : (1981) 129 ITR 728
Factories Act, 1948 — Section 2Income Tax Act, 1961 — Section 43(3)
High Courts04 Feb 1981
Kartar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 273
High Courts03 Feb 1981Allowed
Darshan Lal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 02 P&H CK 0050
Prevention of Food Adulteration Act, 1954 — Section 13(2C)
High Courts03 Feb 1981
Bal Kishan Jain and Others Vs Indian Overseas Bank and Others
Punjab And Haryana At Chandigarh · (1981) CriLJ 796
Criminal Procedure Code, 1973 (CrPC) — Section 203, 204, 397, 398, 399Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420
High Courts02 Feb 1981Allowed
Lakhbir Chand and Others Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 232
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Punjab Tenancy Act, 1887 — Section 77(3)
High Courts29 Jan 1981Allowed
Santokh Singh and Another Vs M/s. Satpal Jayanti Parshad
Punjab And Haryana At Chandigarh · (1981) 01 P&H CK 0041
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(ii)
High Courts28 Jan 1981
Neeru Verma and Others Vs Parvinder Kaur Aulakh and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 292
Constitution of India, 1950 — Article 14, 15
High Courts28 Jan 1981
Meja Singh Vs Karam Singh
Punjab And Haryana At Chandigarh · AIR 1981 P&H 309 : (1981) 2 ILR (P&H) 354 : (1981) 2 RCR(Rent) 469
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts27 Jan 1981Allowed
Paras Ram and Others Vs Kumari Nirmal and Others
Punjab And Haryana At Chandigarh · (1981) 01 P&H CK 0044
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts22 Jan 1981Allowed
Employees State Insurance Corporation and Others Vs M/s Dhanda Engineers Private Limited Faridabad-II
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 326
Employees State Insurance Act, 1948 — Section 94A
High Courts22 Jan 1981Allowed
Employees State Insurance Corporation and Another Vs Dhanda Engineers Private Limited
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 326
Constitution of India, 1950 — Article 20Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14BEmployees State Insurance (General) Regulations, 1950 — Regulation 24, 26, 29, 3, 3(1)
High Courts21 Jan 1981
Panipat Co-operative Sugar Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 129 ITR 73
Income Tax Act, 1961 — Section 43(3)
High Courts21 Jan 1981Allowed
Barkat and Others Vs F.C. (Taxation) and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 326
Punjab Security of Land Tenures Act, 1953 — Section 12(1), 18
High Courts20 Jan 1981Allowed
Bakshi Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 306
Land Acquisition Act, 1894 — Section 16Punjab Town Improvement Act, 1922 — Section 11, 24, 28(2), 36, 42
High Courts20 Jan 1981Allowed
Rur Singh and Others Vs The Collector Agrarian and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 389
Constitution of India, 1950 — Article 226Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32Punjab Land Reforms Act, 1972 — Section 13
High Courts20 Jan 1981
Ishar Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1981) CriLJ 462
High Courts20 Jan 1981
Lekhi and Others Vs Sham Lal and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 181
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 3(1), Order 22 Rule 4, Order 22 Rule 9, Order 41 Rule 23A
High Courts20 Jan 1981
Buta Ram and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1981) CriLJ 461
Penal Code, 1860 (IPC) — Section 307
High Courts20 Jan 1981
Nandu Mal Durga Dass, Moga Vs Lekh Raj
Punjab And Haryana At Chandigarh · AIR 1981 P&H 150 : (1981) 1 RCR(Rent) 291
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)