High Courts13 Feb 1981Allowed
Smt. Kamalbi Vs Jasmal
Punjab And Haryana At Chandigarh · (1981) 02 P&H CK 0049
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1981
461 judgments · page 20 of 24
High Courts13 Feb 1981
Gurdas Mal and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 274
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts12 Feb 1981
Batala Co-operative Sugar Mills Ltd. Vs Assistant Collector, Central Excise
Punjab And Haryana At Chandigarh · (1982) 10 ELT 19
Central Excise Rules, 1944 — Rule 8(1)
High Courts12 Feb 1981
COMMISSIONER OF INCOME TAX Vs OM PARKASH BIDHI CHAND.
Punjab And Haryana At Chandigarh · (1981) 24 CTR 256
High Courts12 Feb 1981
Ram Gopal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 385
Constitution of India, 1950 — Article 226Gram Panchayat Act — Section 4, 5Gram Panchayat Election Rules, 1960 — Rule 2
High Courts12 Feb 1981
State Bank of India Vs Kashmir Art Printing Press, Sirsa and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 188 : (1983) 54 CompCas 56 : (1981) 3 ILR (P&H) 314
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 1 , 85Negotiable Instruments Act, 1881 (NI) — Section 98
High Courts12 Feb 1981
Sain Dass Vs Lachhman Das and Another
Punjab And Haryana At Chandigarh · AIR 1981 P&H 194 : (1981) 1 RCR(Rent) 421
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts11 Feb 1981Allowed
Gupta Pump Store Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 376
Punjab Agricultural Produce Markets Act, 1961 — Section 10, 2, 8(1)
High Courts10 Feb 1981Allowed
Ishar Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 265 : (1981) 83 PLR 314
Punjab Security of Land Tenures (Amendment) Act, 1957 — Section 24A
High Courts10 Feb 1981
Commissioner of Income Tax Vs Shashi Bala Jain
Punjab And Haryana At Chandigarh · (1981) 23 CTR 13 : (1981) 129 ITR 725 : (1981) 6 TAXMAN 372
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts09 Feb 1981
Rama Nand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 26 : (1981) 3 ILR (P&H) 242
Punjab Tenancy Act, 1887 — Section 42, 43, 45
High Courts09 Feb 1981Dismissed
Daya Wanti Vs Shri Parshotam Dass
Punjab And Haryana At Chandigarh · (1981) 02 P&H CK 0007
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(1)
High Courts09 Feb 1981
COMMISSIONER OF INCOME TAX Vs CHANDER BHAN.
Punjab And Haryana At Chandigarh · (1981) 23 CTR 338
Income Tax Act, 1961 — Section 68
High Courts06 Feb 1981
New Bijli Foundry Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 23 CTR 10 : (1982) 135 ITR 593
Income Tax Act, 1961 — Section 271(1)
High Courts06 Feb 1981
Kartar Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 146
General Clauses Act, 1897 — Section 4, 4(1), 5Land Acquisition Act, 1894 — Section 48Punjab Town Improvement Act, 1922 — Section 24, 28(2), 36, 41, 42
High Courts06 Feb 1981
Pepsu Road Transport Corporation Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 23 CTR 19 : (1981) 130 ITR 18
Income Tax Act, 1961 — Section 36(1)Road Transport Corporations Act, 1950 — Section 23, 26, 28(1), 39(2)
High Courts06 Feb 1981Allowed
Jagan Nath and Others Vs Bhagwant Singh and others
Punjab And Haryana At Chandigarh · (1981) 02 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts05 Feb 1981
Kunjpura Kiln Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 132 ITR 803
Income Tax Act, 1961 — Section 256(1)
High Courts05 Feb 1981Allowed
Madan Lal Pawan Kumar Vs The Punjab State and Others
Punjab And Haryana At Chandigarh · (1982) 49 STC 77
Punjab General Sales Tax Act, 1948 — Item 17 Schedule A
High Courts05 Feb 1981
Khattar Kiln Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1983) 140 ITR 425
Income Tax Act, 1961 — Section 256(1), 256(2)