High Courts12 Mar 1981
Banarsi Dass Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) CriLJ 1235
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 21, 25Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1981
461 judgments · page 18 of 24
High Courts12 Mar 1981
Commissioner of Income Tax Vs Himalaya Woollen Mills
Punjab And Haryana At Chandigarh · (1981) 23 CTR 339 : (1983) 144 ITR 765
Income Tax Act, 1961 — Section 139(1), 246
High Courts12 Mar 1981
Commissioner of Income Tax Vs Haryana State Minor Irrigation and Tubewell Corporation Ltd.
Punjab And Haryana At Chandigarh · (1983) 140 ITR 437
Companies Act, 1956 — Section 619Income Tax Act, 1961 — Section 33(1), 34(3)
High Courts12 Mar 1981
Amar Singh and Another Vs Dalip
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 428
Civil Procedure Code Amendment Act, 1976 — Section 11Civil Procedure Code, 1908 (CPC) — Section 11, 115, 11A, 3Constitution of India, 1950 — Article 136, 226, 227, 228
High Courts12 Mar 1981
COMMISSIONER OF INCOME TAX Vs HARYANA STATE MINOR IRRIGATION and TUBEWELL CORPORATION LTD.
Punjab And Haryana At Chandigarh · (1981) 24 CTR 249
COMPANIES ACT, 1956 — Section 619Income Tax Act, 1961 — Section 2, 33, 34
High Courts11 Mar 1981Dismissed
Om Parkash and Another Vs Sarup Singh
Punjab And Haryana At Chandigarh · (1981) 03 P&H CK 0049
High Courts11 Mar 1981Dismissed
Punjab Book Centre Vs Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1981) 03 P&H CK 0043
Constitution of India, 1950 — Article 226, 227
High Courts11 Mar 1981
Satish Kumar Vs Punjab State Co-operative Bank Ltd., Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 282 : (1981) 2 LLJ 256
Constitution of India, 1950 — Article 226
High Courts11 Mar 1981
Bengal National Textile Mils Ltd. Vs M.J. Textile Agencies and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 226
Arbitration Act, 1940 — Section 20
High Courts10 Mar 1981
Naushera and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1982) CriLJ 29 : (1981) 2 ILR (P&H) 407
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 399, 402
High Courts09 Mar 1981
Mohinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) CriLJ 524
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts06 Mar 1981Dismissed
Deva Singh Vs Dharam Singh
Punjab And Haryana At Chandigarh · (1981) 03 P&H CK 0003
High Courts05 Mar 1981
Pyare Lal Chohan Vs Punjab University, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 177
High Courts04 Mar 1981Dismissed
Krishan Kapoor and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 388
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 2A
High Courts02 Mar 1981
Harbans Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1981) 23 CTR 335 : (1981) 132 ITR 77
Income Tax Act, 1961 — Section 256(1)
High Courts02 Mar 1981Allowed
Smt. Nirmala Vs Ishwar Chander
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 208
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(iii)
High Courts02 Mar 1981
Sudershan Kumar Khurana Vs Deepak
Punjab And Haryana At Chandigarh · AIR 1981 P&H 305 : (1981) 2 ILR (P&H) 400
Hindu Marriage Act, 1955 — Section 10, 12, 13, 24, 25
High Courts02 Mar 1981
HARBANS SINGH Vs COMMISSIONER OF Income Tax, AMRITSAR-I.
Punjab And Haryana At Chandigarh · (1981) 23 CTR 335 : (1981) 132 ITR 77
Income Tax Act, 1961 — Section 256(1)
High Courts27 Feb 1981Allowed
Surrinder Kumar and Another Vs Hans Raj and Others
Punjab And Haryana At Chandigarh · (1981) 02 P&H CK 0048
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Feb 1981
The Lakshmi Commercial Bank Ltd. Vs Hans Raj Sayal and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 228
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, Order 9 Rule 5, Order 9 Rule 8