COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1981

461 judgments · page 16 of 24

High Courts10 Apr 1981Allowed

Devinder Singh, Asstt. Collector, Customs and Central Excise Vs State of Punjab

Punjab And Haryana At Chandigarh · (1982) 10 ELT 272

Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 111, 135, 135(1)

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High Courts10 Apr 1981Allowed

Dalip Singh and Another Vs Raj Mall and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 619

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 96(3)

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High Courts09 Apr 1981Dismissed

Siri Ram Vs Air Com. Mahabir Chand

Punjab And Haryana At Chandigarh · (1981) 04 P&H CK 0004

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High Courts08 Apr 1981

Lal Singh Vs State of Panjab and Others

Punjab And Haryana At Chandigarh · (1981) CriLJ 1069 : (1981) 2 ILR (P&H) 496

Constitution of India, 1950 — Article 14, 162, 19, 226Criminal Procedure Code, 1973 (CrPC) — Section 197, 372, 375, 378, 421

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High Courts08 Apr 1981

Ajmer Singh Vs The Registrar, Co-operative Societies, Punjab, Chandigarh and Others

Punjab And Haryana At Chandigarh · AIR 1981 P&H 107

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High Courts07 Apr 1981

Ram Dass Vs Sukhdev Kaur and Another

Punjab And Haryana At Chandigarh · AIR 1981 P&H 301 : (1982) 1 ILR (P&H) 20 : (1981) 2 RCR(Rent) 23

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 141, 16, 17East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts07 Apr 1981

Vijay Kumar Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1981) CriLJ 838

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120B, 302, 34

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High Courts06 Apr 1981

Dalip Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 503

Punjab Land Reforms Act, 1972 — Section 3(1), 4, 4(1), 4(2), 5Punjab Land Reforms Rules, 1973 — Rule 5(1)

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High Courts03 Apr 1981

State of Punjab and Another Vs Deepak Theatre, Dhuri

Punjab And Haryana At Chandigarh · AIR 1981 P&H 230 : (1982) 1 ILR (P&H) 91

Punjab Cinemas (Regulation) Act, 1952 — Section 5Punjab Cinemas (Regulation) Rules, 1952 — Rule 4

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High Courts02 Apr 1981Dismissed

The Punjab University, Chandigarh Vs Sh. Kanwal Marwah

Punjab And Haryana At Chandigarh · (1981) 04 P&H CK 0015

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High Courts31 Mar 1981

Ram Lal Sunda and Others Vs Santosh Kumari Sood

Punjab And Haryana At Chandigarh · (1981) 1 ILR (P&H) 251

Delhi Rent Control Act, 1958 — Section 39(2)Transfer of Property Act, 1882 — Section 106, 108

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High Courts31 Mar 1981Allowed

Rajesh Gupta Vs Sh. Mahabir Parshad

Punjab And Haryana At Chandigarh · (1981) 1 RCR(Rent) 721

Limitation Act, 1963 — Article 59

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High Courts31 Mar 1981Dismissed

Gurdev Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1981) 03 P&H CK 0002

Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 67

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High Courts30 Mar 1981Allowed

Bhawan Pal Vs Prem Kumar Jain and others

Punjab And Haryana At Chandigarh · (1981) 03 P&H CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts28 Mar 1981

COMMISSIONER OF Income Tax, PATIALA-II Vs PATRAM DASS RAJA RAM BERI.

Punjab And Haryana At Chandigarh · (1981) 24 CTR 258 : (1981) 132 ITR 671

Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 20Income Tax Act, 1961 — Section 139, 142, 143, 144, 148

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High Courts27 Mar 1981

Shamsher Singh Vs Collector Kurukeshetra and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 355

Haryana Public Moneys (Recovery of Dues) Act, 1979 — Section 4

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High Courts26 Mar 1981

Krishan Devi and Another Vs Gian Kaur and Others

Punjab And Haryana At Chandigarh · AIR 1981 P&H 224 : (1981) 3 ILR (P&H) 338

Registration Act, 1908 — Section 52(1)

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High Courts26 Mar 1981

Bhartu Vs Ram Sarup

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 356

Transfer of Property Act, 1882 — Section 44

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High Courts26 Mar 1981Dismissed

Mahan Singh and Another Vs The Executive Magistrate 1st Class and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 354

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High Courts25 Mar 1981

Kartar Singh Vs S.D.M. and Another

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 374

Constitution of India, 1950 — Article 226, 227Punjab Gram Panchayat Act, 1952 — Section 11(1), 13G(1)

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